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ITAT Hyderabad Bench

10,989 judgments

SUMANTH BADIGA,HYDERABAD vs DCIT., CIRCLE - 5(1), HYDERABAD

ITA 628/HYD/2025[2020-21]Status: Disposed6/2/2026AY 2020-21

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SRI SOMESHWARA LAXMI NARASIMHA SWAMY TEMPLE PALAKURTHY,WARANGAL vs ITO., WARD-3, WARANGAL.

ITA 326/HYD/2025[2017-18]Status: Disposed6/2/2026AY 2017-18

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

KRISHNAIAH PANABAKA,HYDERABAD vs ITO, WARD - 10(1), HYDERABAD

ITA 1767/HYD/2025[2022-23]Status: Disposed6/2/2026AY 2022-23

TIRUMALAIAH SOMA,PRODDATUR vs ACIT, CENTRAL CIRCLE, , TIRUPATI

ITA 1742/HYD/2025[2019-20]Status: Heard6/2/2026AY 2019-20

SHRI MANJUNATHA G., HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)

PEDDADA VENKATA DURGA PRAVEEN,HYDERABAD vs INCOME TAX OFFICER, WARD-12(1), HYDERABAD

ITA 1475/HYD/2025[2020-21]Status: Disposed6/2/2026AY 2020-21

SHRI MANJUNATHA G., HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)

VIJAYAWADA TOLLWAY PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD

ITA 1468/HYD/2025[2012-13]Status: Disposed6/2/2026AY 2012-13

RR MARKETING,HYDERABAD vs ITO., WARD-9(1), HYDERABAD

ITA 1218/HYD/2025[2015-16]Status: Disposed6/2/2026AY 2015-16

ASHWITHA REDDY BADDAM,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, NIZAMABAD

ITA 1066/HYD/2025[2015-16]Status: Disposed6/2/2026AY 2015-16

MOHAN REDDY GADDAM,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, NIZAMABAD

ITA 1065/HYD/2025[2017-18]Status: Disposed6/2/2026AY 2017-18

GADDAM MOHAN REDDY,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, NIZAMABAD

ITA 1064/HYD/2025[2016-17]Status: Disposed6/2/2026AY 2016-17

GADDAM MOHAN REDDY,NIZAMABAD vs INCOME TAX OFFICER, WARD-2, NIZAMABAD

ITA 1063/HYD/2025[2015-16]Status: Disposed6/2/2026AY 2015-16

ACIT., CIRCLE-6(1), HYDERABAD vs NEW CLUB, HYDERABAD

ITA 958/HYD/2025[2018-19]Status: Disposed4/2/2026AY 2018-19

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

RAGHU RAMA RENEWABLE ENERGY LIMITED,HYDERABAD vs ITO., WARD-3(1), HYDERABAD

ITA 876/HYD/2025[2018-19]Status: Disposed4/2/2026AY 2018-19

SHRI G. MANJUNATHA, HON’BLE (Accountant Member), SHRI RAVISH SOOD, HON’BLE (Judicial Member)

RAGHU RAMA RENEWABLE ENERGY LIMITED,HYDERABAD vs ITO., WARD-3(1), HYDERABAD

ITA 875/HYD/2025[2018-19]Status: Disposed4/2/2026AY 2018-19

DINESH KUMAR,HYDERABAD vs ITO., CENTRAL CIRCLE-3(4), HYDERABAD

ITA 613/HYD/2025[2021-22]Status: Disposed4/2/2026AY 2021-22

VENKATA SUJATHA CHRUVUPALLI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD

ITA 233/HYD/2025[2017-18]Status: Disposed4/2/2026AY 2017-18

YELLAYAPALEM PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED,NELLORE vs ITO, WARD -1, NELLORE

ITA 1848/HYD/2025[2015-16]Status: Disposed4/2/2026AY 2015-16

Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

YELLAYAPALEM PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED,NELLORE vs ITO, WARD-1, NELLORE

ITA 1826/HYD/2025[2018-19]Status: Disposed4/2/2026AY 2018-19

Shri Ravish Sood (Judicial Member), Shri Madhusudan Sawdia (Accountant Member)

GLOBAL DEVELOPERS,NELLORE vs DCIT, CIRCLE-1, NELLORE

ITA 1683/HYD/2025[2018-2019]Status: Disposed4/2/2026AY 2018-2019

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)

JITHENDER REDDY POLU,NALGONDA vs ITO, WARD-1, SURYAPET

ITA 1493/HYD/2025[2017-18]Status: Disposed4/2/2026AY 2017-18

Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)