ITAT Hyderabad Bench
10,989 judgments
DIABETOMICS MEDICAL PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD
GAYATRI PROJECTS LIMITED,HYDERABAD vs DCIT, CIRCLE 2(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAJARAM PRASAD YALAMADDI,KHAMMAM vs ITO WARD-1, KHAMMAM
1 ITA.No.1738/Hyd./2025 आयकर अपीलीय अधिकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad 'A' Bench, Hyderabad BEFORE SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं / ITA.No.1738/Hyd/2025 Assessment Year 2023-2024 Rajaram Prasad The Income Tax Officer, Yalamaddi, Barugudem, Ward-1 Khammam. Telangana. VS. KHAMMAM. Telangana. PIN - 507 163. PAN ASQPY4615H (Respondent) (Appellant) निर्धिरिति द्वारा/Assessee by : -None- राजस्व द्वारा/Revenu
YATA RAMCHANDER,HYDERABAD vs ITO WARD-11(1), HYDERABAD, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
RAJASHEKAR REDDY ANTHIREDDY,HYDERABAD vs ITO, WARD 9(1), HYDERABAD, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KESIREDDY RAVINDER REDDY,HYDERABAD vs ITO WARD-11(1), HYDERABAD
SRICHARAN DEVINENI,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD
SRI VENKAT DEVINENI,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(2), HYDERABAD
NAGALAKSHMI DEVINENI,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SUNIL KUMAR AHUJA,HYDERABAD vs ITO., CENTRAL CIRCLE-1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SUNIL KUMAR AHUJA,HYDERABAD vs ITO., CENTRAL CIRCLE-1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SUNIL KUMAR AHUJA,HYDERABAD vs ITO., CETRAL CIRCLE-1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DCIT (INTERNATIONAL TAXATION)-2, HYDERABAD vs THOGARCHEDU SUBHA SRI, HYDERABAD
AURO INFRA PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)
SHAIK AFSAR HUSSAIN,KURNOOL vs ITO., WARD-1, KURNOOL
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs IL & FS ENGINEERING & CONSTRUCTIONS CO. LIMITED , HYDERABAD
IL & FS ENGINEERING AND CONSTRUCTION COMPANY LIMITED(FORMERLY MAYTAS INFRA LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-9, HYDERABAD
MALLIKARJUNA KUNTRAPAKA,ANDHRAPRADESH vs ITO, WARD- 1(3), TIRUPATI, ANDHRAPRADESH
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KUMUD BAJAJ,HYDERABAD vs ITO, WARD-1, KHAMMAM
Shri Manjunatha G. (Accountant Member), Shri Ravish Sood (Judicial Member)
CES LIMITED,HYDERABAD vs DCIT., CIRCLE-1(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
