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ITAT Hyderabad Bench

10,989 judgments

VILAS POLYMER PRIVATE LIMITED,HYDERABAD vs DCIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 1870/HYD/2025[2014-15]Status: Disposed18/2/2026AY 2014-15

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

EXEL RUBBER PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(2), HYDERABAD

ITA 1571/HYD/2025[2021-22]Status: Disposed18/2/2026AY 2021-22

EXEL RUBBER PRIVATE LIMITED,HYDERABAD vs DCIT., CENTRAL CIRCLE-1(2), HYDERABAD

ITA 1566/HYD/2025[2020-21]Status: Disposed18/2/2026AY 2020-21

NMDC LIMITED,HYDERABAD vs DCIT CIRCLE 5(1), HYDERABAD, HYDERABAD

ITA 1523/HYD/2025[2024-25]Status: Disposed18/2/2026AY 2024-25

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

RAVI RISHI EDUCATIONAL SOCIETY,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD

ITA 1301/HYD/2025[2020-21]Status: Disposed18/2/2026AY 2020-21

RAVI RISHI EDUCATIONAL SOCIETY,HYDERABAD vs DCIT., CENTRAL CIRCLE 2(4), HYDERABAD

ITA 1300/HYD/2025[2017-18]Status: Disposed18/2/2026AY 2017-18

RAVI RISHI EDUCATIONAL SOCIETY,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD

ITA 973/HYD/2024[2020-21]Status: Disposed18/2/2026AY 2020-21

RAVI RISHI EDUCATIONAL SOCIETY,HYDERABAD vs DCIT., CENTRAL CIRCLE-2(4), HYDERABAD

ITA 972/HYD/2024[2019-20]Status: Disposed18/2/2026AY 2019-20

JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-5(1) ,, HYDERABAD vs M/S MENZIES BOBBA GROUND HANDLING SERVICES PRIVATE LIMITED ,HYDERABAD, HYDERABAD

ITA 113/HYD/2021[2016-17]Status: Disposed17/2/2026AY 2016-17

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

SRIMAD VIRAT POTHULURI VEERABRAHMENDRA SWAMULAVARI MUTTAM,KADAPA vs ITO, EXEMPTION WARD, TIRUPATI, TIRUPATI

ITA 2287/HYD/2025[2016-17]Status: Disposed13/2/2026AY 2016-17

RAJANI CHANDRAKALA PONNA,HYDERABAD vs INCOME TAX OFFICER, WARD-16(4),, HYDERABAD

ITA 1666/HYD/2025[2017-18]Status: Disposed13/2/2026AY 2017-18

Shri Vijay Pal Rao (Vice President), Shri Manjunatha G. (Accountant Member)

RAMESH BABU SEGU,HYDERABAD vs ACIT., CENTRAL CIRCLE -1(1), HYDERABAD.

ITA 137/HYD/2025[2018-19]Status: Disposed13/2/2026AY 2018-19

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SATYA SAYEE BABU DIVI,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(1), HYDERABAD

ITA 1268/HYD/2025[2022-23]Status: Disposed13/2/2026AY 2022-23

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

SRIMAD VIRAT POTTULURI VEERA BRAHMENDRA SWAMULA VARI MATTAM,CUDDAPAH vs ITO., EXEMPTION WARD, TIRUPATHI

ITA 1164/HYD/2025[2016-17]Status: Disposed13/2/2026AY 2016-17

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ACIT, CENTRAL CIRCLE-1(1), HYDERABAD vs RAMESH BABU SEGU, HYDERABAD

ITA 1277/HYD/2024[2017-18]Status: Disposed13/2/2026AY 2017-18

ASST. DIRECTOR OF IT (EXEMP)-II,, HYDERABAD vs ACTION FOR WELFARE AND AWAKENING IN RURAL ENVIRONMENT (AWARE), HYDERABAD

ITA 709/HYD/2012[1995-96]Status: Disposed13/2/2026AY 1995-96

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

GUHANA EDUCATIONAL SOCIETY,SURYAPET vs ITO, EXEMPTION WARD-1(2), HYDERABAD

ITA 784/HYD/2025[2017-18]Status: Disposed11/2/2026AY 2017-18

SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)

BANDREDDY BANDLA REDDY,PULIVENDULA vs ITO., WARD-1, KADAPA

ITA 506/HYD/2025[2015-16]Status: Disposed11/2/2026AY 2015-16

SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G. (Accountant Member)

DIABETOMICS MEDICAL PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD

ITA 2149/HYD/2025[2018-19]Status: Disposed11/2/2026AY 2018-19

DIABETOMICS MEDICAL PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE-8(1), HYDERABAD

ITA 2148/HYD/2025[2017-18]Status: Disposed11/2/2026AY 2017-18