← All Benches
ITAT Hyderabad Bench
10,988 judgments
AVINASH SURYADEVARA, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(4), HYDERABAD, HYDERABAD
ITA 497/HYD/2017[2008-09]Status: Disposed9/8/2019AY 2008-09
AVINASH SURYADEVARA, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(4), HYDERABAD, HYDERABAD
ITA 496/HYD/2017[2007-08]Status: Disposed9/8/2019AY 2007-08
AJANTHA FARMS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-1(1), HYDERABAD, HYDERABAD
ITA 298/HYD/2017[2008-09]Status: Disposed9/8/2019AY 2008-09
HYCONS INFRASTRUCTURES INDIA LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 1621/HYD/2017[2013-14]Status: Disposed9/8/2019AY 2013-14
B. JANARDHAN REDDY, HYDERABAD,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 1465/HYD/2017[2008-09]Status: Disposed9/8/2019AY 2008-09
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs HYCONS INFRASTRUCTURE (INDIA) LIMITED, HYDERABAD
ITA 1380/HYD/2017[2012-13]Status: Disposed9/8/2019AY 2012-13
HUSSIAN TRAVELS,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(1), HYDERABAD
ITA 1266/HYD/2017[2007-08]Status: Disposed9/8/2019AY 2007-08
SRI RAMADAS PAPER BOARDS (P) LTD., HYDERABAD,HYDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD
ITA 1514/HYD/2016[2012-13]Status: Disposed9/8/2019AY 2012-13
NAVEEN SRINIVASA YALAMANCHILI,HYDERABAD vs INCOME TAX OFFICER, WARD-14(3), HYDERABAD
ITA 666/HYD/2019[2016-17]Status: Disposed8/8/2019AY 2016-17
MADHUVAN RESTAURANT & BAR,RANGA REDDY vs INCOME TAX OFFICER, WARD-11(4), HYDERABAD
ITA 568/HYD/2019[2015-16]Status: Disposed8/8/2019AY 2015-16
B SIDDULAMMA,CHITTOOR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), TIRUPATI
ITA 556/HYD/2019[2013-14]Status: Disposed8/8/2019AY 2013-14
THE KARIMNAGAR DISTRICT COOPERATIVE CENTRAL BANK LIMITED,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX, (I & CI), HYDERABAD
ITA 451/HYD/2019[2015-16]Status: Disposed8/8/2019AY 2015-16
THE KARIMNAGAR DISTRICT COOPERATIVE CENTRAL BANK LIMITED,KARIMNAGAR vs DIRECTOR OF INCOME TAX (I&CI), HYDERABAD
ITA 450/HYD/2019[2014-15]Status: Disposed8/8/2019AY 2014-15
THE KARIMNAGAR DISTRICT COOPERATIVE CENTRAL BANK LIMITED,KARIMNAGAR vs DIRECTOR OF INCOME TAX (I&CI), HYDERABAD
ITA 449/HYD/2019[2013-14]Status: Disposed8/8/2019AY 2013-14
THE KARIMNAGAR DISTRICT COOPERATIVE CENTRAL BANK LIMITED,KARIMNAGAR vs DIRECTOR OF INCOME TAX (I&CI), HYDERABAD
ITA 448/HYD/2019[2012-13]Status: Disposed8/8/2019AY 2012-13
THE KARIMNAGAR DISTRICT COOPERATIVE CENTRAL BANK LIMITED,KARIMNAGAR vs DIRECTOR OF INCOME TAX (I&CI), HYDERABAD
ITA 447/HYD/2019[2011-12]Status: Disposed8/8/2019AY 2011-12
NEELKANTH VIDYA PEETH,RANGA REDDY vs INCOME TAX OFFICER, EXEMPTIONS-2, HYDERABAD
ITA 288/HYD/2019[2015-16]Status: Disposed8/8/2019AY 2015-16
INFOR (INDIA) PRIVATE LIMITED,HYDERABAD vs DY.COMMISSIONER OF INCOME TAX, CIRLCLE-2(1), HYDERABAD
ITA 2307/HYD/2018[2014-15]Status: Disposed6/8/2019AY 2014-15
INFOR (INDIA) PRIVATE LIMITED (FORMERLY KNOWN INFOR GLOBAL SOLUTIONS (INDIA) PRIVATE LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 161/HYD/2018[2013-14]Status: Disposed6/8/2019AY 2013-14
HYUNDAI MOTOR INDIA ENGINEERING PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 2303/HYD/2018[2014-15]Status: Disposed2/8/2019AY 2014-15
