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ITAT Hyderabad Bench
10,988 judgments
ADIT(EXEMPTION)-II, HYDERABAD vs AWARE HEALTH AND RESEARCH FOUNDATION, HYDERABAD
ITA 1895/HYD/2011[2001-02]Status: Disposed30/8/2019AY 2001-02
ADIT(EXEMPTION)-II, HYDERABAD vs AWARE (INDIA) FOUNDATION, HYDERABAD
ITA 1466/HYD/2011[2001-02]Status: Disposed30/8/2019AY 2001-02
VENKAT RAMANA REDDY VADA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(2), HYDERABAD
ITA 510/HYD/2018[2009-10]Status: Disposed27/8/2019AY 2009-10
RICHI INTERIORS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 663/HYD/2019[2014-15]Status: Disposed20/8/2019AY 2014-15
SAMPATH GADDAGUNTI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 682/HYD/2019[2015-16]Status: Disposed16/8/2019AY 2015-16
INCOME TAX OFFICER, WARD-15(3), HYDERABAD vs G.RAVI KUMAR REDDY, HYDERABAD
ITA 958/HYD/2018[2014-15]Status: Disposed16/8/2019AY 2014-15
S.Q.NASREEN QUADRI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-13(3), HYDERABAD
ITA 129/HYD/2018[2008-09]Status: Disposed16/8/2019AY 2008-09
NSL RENEWABLE POWER PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 2146/HYD/2017[2010-11]Status: Disposed14/8/2019AY 2010-11
NEELKANTH VIDYA PEETH,RANGA REDDY vs INCOME TAX OFFICER, EXEMPTIONS-2, HYDERABAD
ITA 287/HYD/2019[2014-15]Status: Disposed9/8/2019AY 2014-15
NEELKANTH VIDYA PEETH,RANGA REDDY vs INCOME TAX OFFICER, EXEMPTIONS-3, HYDERABAD
ITA 286/HYD/2019[2011-12]Status: Disposed9/8/2019AY 2011-12
NEELKANTH VIDYA PEETH,RANGA REDDY vs INCOME TAX OFFICER, EXEMPTIONS-2, HYDERABAD
ITA 285/HYD/2019[2010-11]Status: Disposed9/8/2019AY 2010-11
MANJEERA ESTATES PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 720/HYD/2018[2013-14]Status: Disposed9/8/2019AY 2013-14
MANJEERA HOTELS AND RESORTS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 719/HYD/2018[2013-14]Status: Disposed9/8/2019AY 2013-14
MANJEERA HOTELS AND RESORTS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 718/HYD/2018[2012-13]Status: Disposed9/8/2019AY 2012-13
CHINTALAPATI SRINIVAS,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-6, HYDERABAD
ITA 70/HYD/2018[2008-09]Status: Disposed9/8/2019AY 2008-09
JESUS CHRIST OF NAZARETH MINISTRIES HYDERABAD TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 422/HYD/2018[0]Status: Disposed9/8/2019
REWA TOLLWAY PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD
ITA 297/HYD/2018[2012-13]Status: Disposed9/8/2019AY 2012-13
Y NAVEEN SRINIVASA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 1953/HYD/2018[2015-16]Status: Disposed9/8/2019AY 2015-16
INCOME TAX OFFICER, WARD-3(2), HYDERABAD vs REWA TOLLWAY PRIVATE LIMITED, HYDERABAD
ITA 1273/HYD/2018[2013-14]Status: Disposed9/8/2019AY 2013-14
AVINASH SURYADEVARA, HYDERABAD,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(4), HYDERABAD, HYDERABAD
ITA 498/HYD/2017[2009-10]Status: Disposed9/8/2019AY 2009-10
