← All Benches
ITAT Hyderabad Bench
10,988 judgments
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD vs SUMTOTAL SYSTEMS INDIA PRIVATE LIMITED, HYDERABAD
ITA 487/HYD/2019[2005-06]Status: Disposed31/7/2019AY 2005-06
DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs PCL INTERTECH LENHYDRO CONSORTIUM JOINT VENTURE, HYDERABAD
ITA 461/HYD/2019[2009-10]Status: Disposed31/7/2019AY 2009-10
LANCO SOLAR PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 239/HYD/2019[2013-14]Status: Disposed31/7/2019AY 2013-14
DY. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-2, HYDERABAD vs SASHI PARVATHA REDDI, HYDERABAD
ITA 173/HYD/2019[2012-13]Status: Disposed31/7/2019AY 2012-13
HEMANT KUMAR PATEL,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD
ITA 157/HYD/2019[2012-13]Status: Disposed31/7/2019AY 2012-13
HEMANT KUMAR PATEL,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD
ITA 156/HYD/2019[2011-12]Status: Disposed31/7/2019AY 2011-12
RR DURA FABS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD
ITA 565/HYD/2018[2013-14]Status: Disposed31/7/2019AY 2013-14
HANDA PRODUCTS,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
ITA 564/HYD/2018[2014-15]Status: Disposed31/7/2019AY 2014-15
BHOOPATHI RAJU KURAPTI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 317/HYD/2018[2015-16]Status: Disposed31/7/2019AY 2015-16
JAMES MEMORIAL EDUCATIONAL TRUST,VISHAKHAPATNAM vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1717/HYD/2018[NA]Status: Disposed31/7/2019
JAMES MEMORIAL EDUCATIONAL TRUST,VISAKHAPATNAM vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1716/HYD/2018[NA]Status: Disposed31/7/2019
DR.B.R.AMBEDKAR MEMORIAL EDUCATIONAL TRUST,GUNTUR vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1703/HYD/2018[NA]Status: Disposed31/7/2019
SRINIVASA RAO MEEGADA,KHAMMAM vs INCOME TAX OFFICER, WARD-1, KHAMMAM
ITA 1691/HYD/2018[2014-15]Status: Disposed31/7/2019AY 2014-15
BODDAM JANGA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1382/HYD/2018[2007-08]Status: Disposed31/7/2019AY 2007-08
BODDAM JANGA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1381/HYD/2018[2006-07]Status: Disposed31/7/2019AY 2006-07
BODDAM KAPIL,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1380/HYD/2018[2007-08]Status: Disposed31/7/2019AY 2007-08
BODDAM KAPIL,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1379/HYD/2018[2006-07]Status: Disposed31/7/2019AY 2006-07
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs K N V RAJESEKHAR, KURNOOL
ITA 1348/HYD/2018[2012-13]Status: Disposed31/7/2019AY 2012-13
GUNDU BHARATHI,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1150/HYD/2018[2003-04]Status: Disposed31/7/2019AY 2003-04
J VITTAL KUMAR, HYD,HYDERABAD vs ITO, WARD-8(2), HYDERABAD, HYDERABAD
ITA 759/HYD/2017[2009-10]Status: Disposed31/7/2019AY 2009-10
