← All Benches
ITAT Hyderabad Bench
10,986 judgments
VIRCHOW BIOTECH PVT. LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(3), HYDERABAD, HYDERABAD
ITA 1401/HYD/2016[2011-12]Status: Disposed31/7/2019AY 2011-12
NIMMALA RAGHUPATHY, HYD,HYDERABAD vs DCIT, CIRCLE-6(1),HYDERABAD, HYDERABAD
ITA 652/HYD/2015[2007-08]Status: Disposed31/7/2019AY 2007-08
ITO, WARD-8(2), HYDERABAD, HYDERABAD vs SHRI BODDAM JANGA RAO, HYDERABAD
ITA 1897/HYD/2014[2007-08]Status: Disposed31/7/2019AY 2007-08
ITO, WARD-8(2), HYDERABAD, HYDERABAD vs SHRI BODDAM JANGA RAO, HYDERABAD
ITA 1896/HYD/2014[2006-07]Status: Disposed31/7/2019AY 2006-07
ITO, WARD-8(2), HYDERABAD, HYDERABAD vs SHRI BODDAM KAPIL, HYDERABAD
ITA 1895/HYD/2014[2007-08]Status: Disposed31/7/2019AY 2007-08
ITO, WARD-8(2), HYDERABAD, HYDERABAD vs SHRI BODDAM KAPIL, HYDERABAD
ITA 1894/HYD/2014[2006-07]Status: Disposed31/7/2019AY 2006-07
CHANDRA SEKHAR RAO JOGINPALLY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, HYDERABAD
ITA 490/HYD/2019[2004-05]Status: Disposed12/7/2019AY 2004-05
CHANDRA SEKHAR RAO JAGINPALLY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4, HYDERABAD
ITA 489/HYD/2019[2003-04]Status: Disposed12/7/2019AY 2003-04
U VENKATESWARA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 272/HYD/2018[2014-15]Status: Disposed12/7/2019AY 2014-15
SHIVA SHANKAR MINERALS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1210/HYD/2018[2013-14]Status: Disposed12/7/2019AY 2013-14
S. VEERAREDDY GARDENS, PATANCHERU,HYDERABAD vs ITO, SANGAREDDY, SANGA REDDY
ITA 609/HYD/2017[2013-14]Status: Disposed12/7/2019AY 2013-14
BRILLIANT BIO PHARMA LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(3), HYDERABAD
ITA 1791/HYD/2017[2011-2012]Status: Disposed12/7/2019AY 2011-2012
SRI KSSV FINVEST PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-3(3), HYDERABAD, HYDERABAD
ITA 1591/HYD/2016[2012-13]Status: Disposed12/7/2019AY 2012-13
KOPPURU RAMESH BABU,NELLORE vs INCOME TAX OFFICER, WARD-1, NELLORE
ITA 521/HYD/2019[2010-11]Status: Disposed9/7/2019AY 2010-11
MANJU RESTAURANT & BAR,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 520/HYD/2019[2015-16]Status: Disposed9/7/2019AY 2015-16
MALLAIAH RAJENDER KUMAR KALVAKUNTA,HYDERABAD vs INCOME TAX OFFICER, WARD-1, HYDERABAD
ITA 358/HYD/2018[2014-15]Status: Disposed9/7/2019AY 2014-15
HARISH KUMAR GADDIPATHI,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 1584/HYD/2018[2010-11]Status: Disposed9/7/2019AY 2010-11
INTERNATIONAL INSTITUTE OF INFORMATION TECHNOLOGY,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTIONS-I, HYDERABAD
ITA 1898/HYD/2017[2015-16]Status: Disposed9/7/2019AY 2015-16
KISHORE MURALIDHAR AGARWAL, HYDERABAD,SECUNDERABAD vs ITO, WARD-10(3), HYDERABAD, HYDERABAD
ITA 90/HYD/2017[2012-13]Status: Disposed9/7/2019AY 2012-13
M/S M.S.LUVISH INFOWAY PROJECTS (P) LIMITED,MUMBAI vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1941/HYD/2017[2009-10]Status: Disposed9/7/2019AY 2009-10
