← All Benches

ITAT Hyderabad Bench

10,986 judgments

KISHORE MURALIDHAR AGARWAL, SEC'BAD,SECUNDERABAD vs ITO, WARD-10(4), HYDERABAD, HYDERABAD

ITA 753/HYD/2016[2009-10]Status: Disposed9/7/2019AY 2009-10

SRI SIVA RAMAKRISHNA MULPURI,HYDERABAD vs ACIT, CIRCLE-6(1), HYDERABAD

ITA 945/HYD/2013[2008-09]Status: Disposed9/7/2019AY 2008-09

CHENNURI VENKATESWARLU,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD

ITA 254/HYD/2019[2015-16]Status: Disposed5/7/2019AY 2015-16

KOLLIPAKA BALAIAH,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL

ITA 1981/HYD/2018[2014-15]Status: Disposed5/7/2019AY 2014-15

BHAWANI WINES,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD

ITA 1640/HYD/2018[2004-05]Status: Disposed5/7/2019AY 2004-05

P. SREENIVASULU REDDY,NELLORE vs DCIT, CIRCLE-1, NELLORE, NELLORE

ITA 964/HYD/2017[2011-12]Status: Disposed5/7/2019AY 2011-12

PAYAL JINDAL,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD

ITA 57/HYD/2019[2010-11]Status: Disposed3/7/2019AY 2010-11

RAJKUMAR JINDAL,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD

ITA 56/HYD/2019[2010-11]Status: Disposed3/7/2019AY 2010-11

SRI SAI SINDHURA POLY PRODUCTS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD

ITA 376/HYD/2019[2010-11]Status: Disposed3/7/2019AY 2010-11

NARAYANLAL BAHETI,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD

ITA 210/HYD/2019[2013-14]Status: Disposed3/7/2019AY 2013-14

OC NL INVEST COOPERATIEF U.A,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION, HYDERABAD

ITA 87/HYD/2018[2013-14]Status: Disposed3/7/2019AY 2013-14

OC NL INVEST COOPERATIEF U.A,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX-2, NTERNATIONAL TAXATION, HYDERABAD

ITA 86/HYD/2018[2011-12]Status: Disposed3/7/2019AY 2011-12

NEUEON TOWERS LIMITED(FORMERLY KNOWN AS SUJANA TOWERS LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX(TDS), CIRCLE-2(1), HYDERABAD

ITA 262/HYD/2018[2015-16]Status: Disposed3/7/2019AY 2015-16

NEUEON TOWERS LIMITED(FORMERLY KNOWN AS SUJANA TOWERS LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX(TDS), CIRCLE-2(1), HYDERABAD

ITA 261/HYD/2018[2014-15]Status: Disposed3/7/2019AY 2014-15

NEUEON TOWERS LIMITED(FORMERLY KNOWN AS SUJANA TOWERS LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX(TDS), CIRCLE-2(1), HYDERABAD

ITA 260/HYD/2018[2013-14]Status: Disposed3/7/2019AY 2013-14

NEUEON TOWERS LIMITED(FORMERLY KNOWN AS SUJANA TOWERS LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX(TDS), CIRCLE-2(1), HYDERABAD

ITA 259/HYD/2018[2012-13]Status: Disposed3/7/2019AY 2012-13

NEUEON TOWERS LIMITED(FORMERLY KNOWN AS SUJANA TOWERS LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX(TDS), CIRCLE-2(1), HYDERABAD

ITA 258/HYD/2018[2011-12]Status: Disposed3/7/2019AY 2011-12

NEUEON TOWERS LIMITED(FORMERLY KNOWN AS SUJANA TOWERS LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX(TDS), CIRCLE-2(1), HYDERABAD

ITA 257/HYD/2018[2010-11]Status: Disposed3/7/2019AY 2010-11

NEUEON TOWERS LIMITED(FORMERLY KNOWN AS SUJANA TOWERS LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX(TDS), CIRCLE-2(1), HYDERABAD

ITA 256/HYD/2018[2009-10]Status: Disposed3/7/2019AY 2009-10

NEUEON TOWERS LIMITED(FORMERLY KNOWN AS SUJANA TOWERS LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX(TDS), CIRCLE-2(1), HYDERABAD

ITA 255/HYD/2018[2008-09]Status: Disposed3/7/2019AY 2008-09