← All Benches
ITAT Hyderabad Bench
10,989 judgments
CHANDRA SHEKAR REDDY VANGA,MEDAK vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 1209/HYD/2019[2016-17]Status: Disposed8/1/2020AY 2016-17
PUSHPA DEVI RATHI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 1141/HYD/2019[2016-17]Status: Disposed8/1/2020AY 2016-17
SAMAD MOHAMMED ABDUL,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD
ITA 1070/HYD/2019[2013-14]Status: Disposed8/1/2020AY 2013-14
LATE. SRI. RAGHUPATHI REDDY VENKANNAGIRI (REPRESENTED BY LEGAL HEIR SRI V.BANSIDHAR REDDY),HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 373/HYD/2018[2009-10]Status: Disposed8/1/2020AY 2009-10
VANDANA REDDY ALVA,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 251/HYD/2018[2014-15]Status: Disposed8/1/2020AY 2014-15
GIRISH KUMAR KHATRI,HYDERABAD vs INCOME TAX OFFICER, WARD-5(2), HYDERABAD
ITA 2414/HYD/2018[2012-13]Status: Disposed8/1/2020AY 2012-13
VEERAPANENI CHENNAKESHAVA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 1277/HYD/2018[2014-15]Status: Disposed8/1/2020AY 2014-15
VENKAT REDDY JAJAPURAM, HYD,HYDERABAD vs ITO, WARD-9(3) (NOW WARD 9(4), HYD, HYDERABAD
ITA 941/HYD/2017[2007-08]Status: Disposed8/1/2020AY 2007-08
SUDARSAN RAO AVULA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1790/HYD/2017[2013-14]Status: Disposed8/1/2020AY 2013-14
NIZAR BHAILAKHANI, HYDERABAD,HYDERABAD vs ITO, WARD-5(2), HYDERABAD, HYDERABAD
ITA 1755/HYD/2016[2008-09]Status: Disposed8/1/2020AY 2008-09
MARKANDEYA ENTERPRISES,KARIMNAGAR vs INCOME TAX OFFICER, WARD-1, KARIMNAGAR
ITA 877/HYD/2019[2014-15]Status: Disposed6/1/2020AY 2014-15
MURALI KRISHNA YARLA,HYDERABAD vs INCOME TAX OFFICER, WARD-12(4), HYDERABAD
ITA 825/HYD/2019[2015-16]Status: Disposed6/1/2020AY 2015-16
SRINIVAS NARLA,SIDDIPET vs INCOME TAX OFFICER, WARD-1, SIDDIPET
ITA 424/HYD/2019[2013-14]Status: Disposed30/12/2019AY 2013-14
RANDEEP GAMPA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 1218/HYD/2019[2013-14]Status: Disposed30/12/2019AY 2013-14
INDIAN RED CROSS SOCIETY HANAMKONDA,WARANGAL vs INCOME TAX OFFICER, EXEMPTIONS, WARD-1(4), HYDERABAD
ITA 1124/HYD/2019[2016-17]Status: Disposed23/12/2019AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs SAI PAVANI CONSTRUCTIONS INDIA PRIVATE LIMITED, HYDERABAD
ITA 356/HYD/2018[2013-14]Status: Disposed23/12/2019AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs SAI PAVANI CONSTRUCTIONS INDIA PRIVATE LIMITED, HYDERABAD
ITA 355/HYD/2018[2012-13]Status: Disposed23/12/2019AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs SAI PAVANI CONSTRUCTIONS INDIA PRIVATE LIMITED, HYDERABAD
ITA 354/HYD/2018[2010-11]Status: Disposed23/12/2019AY 2010-11
LEON CROP SCIENCES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD
ITA 2158/HYD/2018[2014-15]Status: Disposed23/12/2019AY 2014-15
LEON CROP SCIENCES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(1), HYDERABAD
ITA 1793/HYD/2018[2014-15]Status: Disposed23/12/2019AY 2014-15