MARKANDEYA ENTERPRISES,KARIMNAGAR vs. INCOME TAX OFFICER, WARD-1, KARIMNAGAR

PDF · subscribers
ITA 877/HYD/2019Status: DisposedITAT Hyderabad06 January 2020AY 2014-15

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →