← All Benches
ITAT Hyderabad Bench
10,989 judgments
SHANKAR ENGINEERING & FABRICATORS,HYDERABAD vs INCOME-TAX OFFICER, WARD-11(1), HYDERABAD
ITA 442/HYD/2012[2007-08]Status: Disposed23/12/2019AY 2007-08
QULIQUTBSHA MEDICAL & GENERAL,HYDERABAD vs INCOME TAX OFFICER, WARD-7(3), HYDERABAD
ITA 926/HYD/2019[2010-11]Status: Disposed19/12/2019AY 2010-11
THE TIRUPATI CO-OPERATIVE BANK LIMITED,HYDERABAD vs DIRECTOR OF INCOME TAX(I&CI), HYDERABAD
ITA 109/HYD/2019[2016-17]Status: Disposed19/12/2019AY 2016-17
THE TIRUPATI CO-OPERATIVE BANK LIMITED,TIRUPATI vs DIRECTOR OF INCOME TAX(I&CI), HYDERABAD
ITA 108/HYD/2019[2015-16]Status: Disposed19/12/2019AY 2015-16
THE TIRUPATI CO-OPERATIVE BANK LIMITED,TIRUPATI vs DIRECTOR OF INCOME TAX(I&CI), HYDERABAD
ITA 107/HYD/2019[2014-15]Status: Disposed19/12/2019AY 2014-15
THE TIRUPATI CO-OPERATIVE BANK LIMITED,TIRUPATI vs DIRECTOR OF INCOME TAX(I&CI), HYDERABAD
ITA 106/HYD/2019[2014-15]Status: Disposed19/12/2019AY 2014-15
THE TIRUPATI CO-OPERATIVE BANK LIMITED,TIRUPATI vs DIRECTOR OF INCOME TAX(I&CI), HYDERABAD
ITA 105/HYD/2019[2013-14]Status: Disposed19/12/2019AY 2013-14
THE TIRUPATI CO-OPERATIVE BANK LIMITED,TIRUPATI vs DIRECTOR OF INCOME TAX(I&CI), HYDERABAD
ITA 104/HYD/2019[2012-13]Status: Disposed19/12/2019AY 2012-13
THE TIRUPATI CO-OPERATIVE BANK LIMITED,TIRUPATI vs DIRECTOR OF INCOME TAX(I&CI), HYDERABAD
ITA 103/HYD/2019[2011-12]Status: Disposed19/12/2019AY 2011-12
SRIDHAR RAO MAROJU,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1014/HYD/2019[2010-11]Status: Disposed19/12/2019AY 2010-11
AKKANAPALLY NARSAIAH, HYDERABAD,HYDERABAD vs ITO, WARD-1, SURYAPET, SURYAPET
ITA 303/HYD/2017[2010-11]Status: Disposed19/12/2019AY 2010-11
RAJESH MALIK, HYDERABAD,HYDERABAD vs ITO, WARD-14(4), HYDERABAD, HYDERABAD
ITA 210/HYD/2017[2007-08]Status: Disposed19/12/2019AY 2007-08
SYNERGIES CASTINGS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), HYDERABAD
ITA 1827/HYD/2017[2014-15]Status: Disposed19/12/2019AY 2014-15
SYNERGIES CASTINGS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3), HYDERABAD
ITA 1826/HYD/2017[2013-14]Status: Disposed19/12/2019AY 2013-14
SYNERGIES CASTINGS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 1825/HYD/2017[2012-13]Status: Disposed19/12/2019AY 2012-13
SYNERGIES CASTINGS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 1824/HYD/2017[2011-2012]Status: Disposed19/12/2019AY 2011-2012
INDERJEETH SINGH, HYDERABAD,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1672/HYD/2017[2008-09]Status: Disposed19/12/2019AY 2008-09
INDERJEETH SINGH,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1671/HYD/2017[2007-08]Status: Disposed19/12/2019AY 2007-08
INDERJEET SINGH,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1655/HYD/2017[2005-06]Status: Disposed19/12/2019AY 2005-06
INDERJEET SINGH,HYDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1654/HYD/2017[2004-05]Status: Disposed19/12/2019AY 2004-05
