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ITAT Hyderabad Bench

10,989 judgments

KOPALLE PHARMA CHEMICALS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD

ITA 864/HYD/2019[2014-15]Status: Disposed17/1/2020AY 2014-15

S Y MINERALS PRIVATE LIMITED,NIZAMABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, NIZAMABAD

ITA 382/HYD/2019[2014-15]Status: Disposed17/1/2020AY 2014-15

GUBBA SEETHA ANIL KUMAR,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD

ITA 1295/HYD/2019[2011-12]Status: Disposed17/1/2020AY 2011-12

ANAND PANKAJ KAPADIA,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD

ITA 1010/HYD/2019[2015-16]Status: Disposed17/1/2020AY 2015-16

SURAM SRINIVAS,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD

ITA 1923/HYD/2018[2012-13]Status: Disposed17/1/2020AY 2012-13

D.SATYADAS,MAHABOOBNAGAR vs INCOME TAX OFFICER, WARD-2, MAHABOOBNAGAR

ITA 143/HYD/2018[2013-14]Status: Disposed17/1/2020AY 2013-14

P.RAMACHANDRA REDDY,TIRUPATI vs INCOME TAX OFFICER, WARD-1(2), TIRUPATI

ITA 1012/HYD/2018[2010-11]Status: Disposed17/1/2020AY 2010-11

NAMITA ANKIT PARIKH, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-12(1), HYDERABAD, HYDERABAD

ITA 698/HYD/2017[2007-08]Status: Disposed17/1/2020AY 2007-08

DARSHNA PARIKH, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-12(1), HYDERABAD, HYDERABAD

ITA 697/HYD/2017[2007-08]Status: Disposed17/1/2020AY 2007-08

PREMIER AGENCIES, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-5(1), HYDERABAD, HYDERABAD

ITA 232/HYD/2017[2009-10]Status: Disposed17/1/2020AY 2009-10

RAM REDDY EDUNURI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD

ITA 1733/HYD/2017[2009-10]Status: Disposed17/1/2020AY 2009-10

DCIT, CIRCLE-17(2), HYD, HYDERABAD vs WATERLIFE INDIA PVT.LTD., SEC'BAD, SECUNDERABAD

ITA 965/HYD/2016[2012-13]Status: Disposed17/1/2020AY 2012-13

VASANT CHEMICALS PVT. LTD., HYD,HYDERABAD vs DCIT, CIRCLE-3(3), HYD, HYDERABAD

ITA 1115/HYD/2016[2008-09]Status: Disposed17/1/2020AY 2008-09

LAKSHMIRAMANA BANDARU,KADAPA vs INCOME TAX OFFICER, WARD-2, KADAPA

ITA 1427/HYD/2019[2016-17]Status: Disposed16/1/2020AY 2016-17

VENKATESWARA CRUSHING AND MINING COMPANY, SECUNDERABAD,HYDERABAD vs ACIT, CIRCLE-10(1), HYDERABAD, HYDERABAD

ITA 934/HYD/2017[2007-08]Status: Disposed16/1/2020AY 2007-08

VASANTH INFRASTRUCTURE PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(3), HYDERABAD

ITA 2254/HYD/2018[2011-12]Status: Disposed13/1/2020AY 2011-12

AMANCHARIA USHA RANI,NELLORE vs INCOME TAX OFFICER, WARD-5, NELLORE

ITA 1634/HYD/2018[2014-15]Status: Disposed13/1/2020AY 2014-15

CHADALAVADA HARI PRASAD, GUDUR,HYDERABAD vs DCIT, CIRCLE-1, NELLORE, NELLORE

ITA 139/HYD/2017[2007-08]Status: Disposed13/1/2020AY 2007-08

KAD ENTERTAINMENT (INDIA) PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD

ITA 882/HYD/2019[2006-07]Status: Disposed9/1/2020AY 2006-07

ANNAM NAIDU UPPADA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-13(2), HYDERABAD

ITA 1307/HYD/2019[2009-10]Status: Disposed9/1/2020AY 2009-10