← All Benches
ITAT Hyderabad Bench
10,989 judgments
KARNI JEWELLERS, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-4(1), HYDERABAD, HYDERABAD
ITA 351/HYD/2017[2007-08]Status: Disposed17/12/2020AY 2007-08
M+W SINGAPORE PTE LIMITED (FORMERLY KNOWN AS M+W ZANDER(S) PTE LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, INTERNATION TAXATION-1, HYDERABAD
ITA 1889/HYD/2017[2012-13]Status: Disposed17/12/2020AY 2012-13
M+W SINGAPORE PTE LTD (FORMERLY KNOWN AS M+W ZANDER(S) PTE LTD,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, INTERNATION TAXATION-1, HYDERABAD
ITA 1687/HYD/2017[2011-12]Status: Disposed17/12/2020AY 2011-12
KANAKADURGA WINES, VIJAYAWADA,VIJAYAWADA vs INCOME TAX OFFICER, WARD-1, KOTHAGUDEM, KOTHAGUDEM
ITA 1461/HYD/2017[2011-12]Status: Disposed17/12/2020AY 2011-12
M. ANTHONY REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD
ITA 1037/HYD/2017[2008-09]Status: Disposed17/12/2020AY 2008-09
G. RAVI KUMAR REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-15(3), HYDERABAD
ITA 1036/HYD/2017[2008-09]Status: Disposed17/12/2020AY 2008-09
C. SWARNA GOWRI,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 1035/HYD/2017[2008-09]Status: Disposed17/12/2020AY 2008-09
C. VENKATESWARA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-15(4), HYDERABAD
ITA 1032/HYD/2017[2008-09]Status: Disposed17/12/2020AY 2008-09
AGRO TECH FOODS LIMITED., SEC'BAD,SECUNDERABAD vs DCIT, CIRCLE-1(1), HYD, HYDERABAD
ITA 775/HYD/2016[2010-11]Status: Disposed17/12/2020AY 2010-11
VIVIMED LABS LTD., HYD,HYDERABAD vs DCIT, CIRCLE 17(2), HYDERABAD, HYDERABAD
ITA 212/HYD/2016[2011-12]Status: Disposed17/12/2020AY 2011-12
SHANKAR SUDDULA,MANCHERIAL vs INCOME TAX OFFICER, WARD-1, MANCHERIAL
ITA 956/HYD/2019[2014-15]Status: Disposed11/12/2020AY 2014-15
LAXMAIAH JULOORI,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 1173/HYD/2019[2014-15]Status: Disposed11/12/2020AY 2014-15
LAKSHMI SHANKAR GUMUDAVELLI,HYDERABAD vs INCOME TAX OFFICER, WARD-17(4), HYDERABAD
ITA 1244/HYD/2018[2015-16]Status: Disposed11/12/2020AY 2015-16
KMC INFRATECH LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 930/HYD/2019[2015-16]Status: Disposed10/12/2020AY 2015-16
GANGOTHRI NUTRIENTS AND FERTILIZERS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(2), HYDERABAD
ITA 2168/HYD/2018[2015-16]Status: Disposed10/12/2020AY 2015-16
CYIENT LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD
ITA 288/HYD/2017[2012-13]Status: Disposed10/12/2020AY 2012-13
SWARNA EDUCATIONAL ACADEMY,HYDERABAD vs INCOME TAX OFFICER, EXEMPTIONS-4, HYDERABAD
ITA 947/HYD/2019[2015-16]Status: Disposed8/12/2020AY 2015-16
NARNE ESTATES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD
ITA 1260/HYD/2019[2005-06]Status: Disposed8/12/2020AY 2005-06
NARNE ESTATES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD
ITA 1264/HYD/2019[2013-14]Status: Disposed3/12/2020AY 2013-14
MANGATRAI GEMS,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 1740/HYD/2017[2007-08]Status: Disposed3/12/2020AY 2007-08