← All Benches
ITAT Hyderabad Bench
10,989 judgments
KARNA KAMLA NAGENDRA,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1442/HYD/2019[2013-14]Status: Disposed21/12/2020AY 2013-14
KARNA VIJAYALAXMI,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1441/HYD/2019[2015-16]Status: Disposed21/12/2020AY 2015-16
KARNA VIJAYALAXMI,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1440/HYD/2019[2014-15]Status: Disposed21/12/2020AY 2014-15
KARNA VIJAYALAXMI,NALGONDA vs INCOME TAX OFFICER, WARD-1, NALGONDA
ITA 1439/HYD/2019[2013-14]Status: Disposed21/12/2020AY 2013-14
RAMESH GADE,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
ITA 1406/HYD/2019[2016-17]Status: Disposed18/12/2020AY 2016-17
MARILYN P.RAO L/R OF SRI PRABHAKAR RAO DARA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-13(1), HYDERABAD
ITA 1306/HYD/2019[2008-09]Status: Disposed18/12/2020AY 2008-09
ADP PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 2233/HYD/2018[2014-15]Status: Disposed18/12/2020AY 2014-15
OCIMUM BIO SOLUTIONS INDIA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 2091/HYD/2018[2015-16]Status: Disposed18/12/2020AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs OCIMUM BIO SOLUTIONS INDIA LIMITED, HYDERABAD
ITA 1751/HYD/2018[2015-16]Status: Disposed18/12/2020AY 2015-16
ELITE RECREATIONS AND RESORTS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(2), HYDERABAD
ITA 948/HYD/2019[2015-16]Status: Disposed17/12/2020AY 2015-16
R ANANTHA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-15(2), HYDERABAD
ITA 77/HYD/2019[2015-16]Status: Disposed17/12/2020AY 2015-16
JANAPRIYA ENGINEERS SYNDICATE JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 716/HYD/2019[2014-15]Status: Disposed17/12/2020AY 2014-15
JANAPRIYA ENGINEERS SYNDICATE JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 715/HYD/2019[2014-15]Status: Disposed17/12/2020AY 2014-15
JANAPRIYA ENGINEERS SYNDICATE JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 714/HYD/2019[2012-13]Status: Disposed17/12/2020AY 2012-13
RAJENDER KUMAR TELI,HYDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 69/HYD/2019[2016-17]Status: Disposed17/12/2020AY 2016-17
SHAILESH TAPADIA,HYDERABAD vs INCOME TAX OFFICER, WARD-12(4), HYDERABAD
ITA 1385/HYD/2019[2015-16]Status: Disposed17/12/2020AY 2015-16
ROHIT KUMAR MITTAL,HYDERABAD vs INCOME TAX OFFICER, WARD-12(2), HYDERABAD
ITA 1370/HYD/2019[2016-17]Status: Disposed17/12/2020AY 2016-17
KIRAN VENKAT ANAND SANAKA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1292/HYD/2019[2012-13]Status: Disposed17/12/2020AY 2012-13
SAHIBZADI RASHEED UNNISA BEGUM,HYDERABAD vs INCOME TAX OFFICER, WARD-9(4), HYDERABAD
ITA 2320/HYD/2018[2011-12]Status: Disposed17/12/2020AY 2011-12
BHIMAVARAPU RAMI REDDY FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1573/HYD/2018[0]Status: Disposed17/12/2020
