← All Benches
ITAT Hyderabad Bench
10,989 judgments
ESSEMM FINCAP LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(2), HYDERABAD
ITA 828/HYD/2019[2011-12]Status: Disposed2/2/2021AY 2011-12
GR INTRACHEM LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 827/HYD/2019[2015-16]Status: Disposed2/2/2021AY 2015-16
GR INTRACHEM LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 826/HYD/2019[2012-13]Status: Disposed2/2/2021AY 2012-13
R.R.ENTERTAINMENTS,HYDERABAD vs INCOME TAX OFFICER, WARD-14(5), HYDERABAD
ITA 80/HYD/2019[2013-14]Status: Disposed2/2/2021AY 2013-14
HARI GOPAL REDDY PINNPU,HYDERABAD vs INCOME TAX OFFICER, WARD-4(5), HYDERABAD
ITA 777/HYD/2019[2013-14]Status: Disposed2/2/2021AY 2013-14
JANAPRIYA ENGINEERS SYNDICATE JV,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 717/HYD/2019[2015-16]Status: Disposed2/2/2021AY 2015-16
TINGRIKAR ABHISHEK,HYDERABAD vs JT. COMMISSIONER OF INCOME TAX, RANGE-7, HYDERABAD
ITA 680/HYD/2019[2011-12]Status: Disposed2/2/2021AY 2011-12
RAVINDER ROA GUNIGANTI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION)-1, HYDERABAD
ITA 379/HYD/2019[2009-10]Status: Disposed2/2/2021AY 2009-10
LAXMI SUKUMARAN,SECUNDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD
ITA 1870/HYD/2019[2009-10]Status: Disposed2/2/2021AY 2009-10
NARSIMHA RAO THERATIPALLY,HYDERABAD vs INCOME TAX OFFICER, WARD-2(4), HYDERABAD
ITA 2155/HYD/2018[2008-09]Status: Disposed2/2/2021AY 2008-09
ASHRAFUNNISA BEGUM,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 1167/HYD/2018[2010-11]Status: Disposed2/2/2021AY 2010-11
ABDUL GAFFAR KHAN,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 1166/HYD/2018[2010-11]Status: Disposed2/2/2021AY 2010-11
DEMI REALTORS, HYDERABAD,CHENNAI vs ADDL.CIT, RANGE-14, HYDERABAD, HYDERABAD
ITA 466/HYD/2017[2008-09]Status: Disposed2/2/2021AY 2008-09
KADARU NARASIMHA REDDY, SURYAPET,SECUNDERABAD vs ITO, WARD-1, SURYAPET, SURYAPET
ITA 118/HYD/2017[2010-11]Status: Disposed2/2/2021AY 2010-11
GURIJALA SRINIVAS GOUD,HYDERABAD vs ACIT, CENTRAL CIRCLE-1, HYDERABAD
ITA 963/HYD/2013[2009-10]Status: Disposed2/2/2021AY 2009-10
ARMED FORCES CO-OPERATIVE HOUSING SOCIETY LIMITED,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 648/HYD/2018[2014-15]Status: Disposed1/2/2021AY 2014-15
RAMA DEVI MITTAL,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 2006/HYD/2018[2011-12]Status: Disposed1/2/2021AY 2011-12
KRISHNA BHIMA SAMRUDDIN LOACAL AREA BANK LIMITED, HYDERABAD,SECUNDERABAD vs ACIT, CIRCLE-5(1), HYDERABAD, HYDERABAD
ITA 822/HYD/2017[2012-13]Status: Disposed1/2/2021AY 2012-13
BALASHOWRY VALLABHANENI, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-2(1), HYDERABAD, HYDERABAD
ITA 520/HYD/2017[2009-10]Status: Disposed1/2/2021AY 2009-10
THE ARMED FORCES OFFICERS CO-OPERATIVE HOUSING SOCIETY LIMIYRF,SECUNDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD
ITA 1017/HYD/2017[2013-14]Status: Disposed1/2/2021AY 2013-14
