← All Benches
ITAT Hyderabad Bench
10,989 judgments
ARMED FORCES CO-OPERATIVE HOUSING SOCIETY LTD.,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3)., HYDERABAD.
ITA 1016/HYD/2017[2012-13]Status: Disposed1/2/2021AY 2012-13
THE ARMED FORCES OFFICERS CO-OPERATIVE HOUSING SOCIETY LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 1015/HYD/2017[2011-12]Status: Disposed1/2/2021AY 2011-12
THE ARMED FORCES OFFICERS CO-OPERATIVE HOUSING SOCIETY LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 1014/HYD/2017[2010-11]Status: Disposed1/2/2021AY 2010-11
THE ARMED FORCES OFFICERS CO-OPERATIVE HOUSING SOCIETY LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD
ITA 1013/HYD/2017[2009-10]Status: Disposed1/2/2021AY 2009-10
A.SUDHAKAR, KARIMNAGAR,HYDERABAD vs ACIT, CIRCLE-1, KARIMNAGAR, KARIMNAGAR
ITA 820/HYD/2015[1989-90 to 1999-2000]Status: Disposed1/2/2021
MODUSU RAJA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 1855/HYD/2019[2016-17]Status: Disposed29/1/2021AY 2016-17
TES PACKAGING PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(4), HYDERABAD
ITA 1824/HYD/2019[2016-17]Status: Disposed29/1/2021AY 2016-17
NADEEM MAHAMMED ABDUL,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 25/HYD/2020[2015-16]Status: Disposed28/1/2021AY 2015-16
JISL IRRIGATION PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(1), HYDERABAD
ITA 121/HYD/2020[2006-07]Status: Disposed28/1/2021AY 2006-07
AFREEN KAUSER,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 110/HYD/2020[2011-12]Status: Disposed28/1/2021AY 2011-12
SATHYANARAYANA RAJU KANTHETI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 1364/HYD/2019[2011-12]Status: Disposed28/1/2021AY 2011-12
VANAPARTHY SRINIVASA RAO,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1363/HYD/2019[2011-12]Status: Disposed28/1/2021AY 2011-12
SAI RAMALINGA REDDY,TIRUPATI vs INCOME TAX OFFICER, WARD-2(1), TIRUPATI
ITA 1679/HYD/2018[2005-06]Status: Disposed28/1/2021AY 2005-06
M DEEPA REDDY,HYDERABAD vs ITO., WARD-6(3), HYDERABAD, HYDERABAD
ITA 1706/HYD/2014[2008-09]Status: Disposed28/1/2021AY 2008-09
GADDAM VEENA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 1099/HYD/2019[2014-15]Status: Disposed27/1/2021AY 2014-15
GADDAM VEENA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 1098/HYD/2019[2012-13]Status: Disposed27/1/2021AY 2012-13
GADDAM VEENA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 1097/HYD/2019[2011-12]Status: Disposed27/1/2021AY 2011-12
GADDAM VEENA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 1096/HYD/2019[2010-11]Status: Disposed27/1/2021AY 2010-11
GADDAM VENKATA NARAYANA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 1094/HYD/2019[2012-13]Status: Disposed27/1/2021AY 2012-13
GADDAM VENKATA NARAYANA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD
ITA 1092/HYD/2019[2010-11]Status: Disposed27/1/2021AY 2010-11
