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ITAT Hyderabad Bench

10,989 judgments

PREETI GUPTA,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD

ITA 505/HYD/2018[2014-15]Status: Disposed27/1/2021AY 2014-15

HARSH GUPTA,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3), HYDERABAD

ITA 1470/HYD/2018[2014-15]Status: Disposed27/1/2021AY 2014-15

NUSUN GENETIC RESEARCH LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(1), HYDERABAD, HYDERABAD

ITA 701/HYD/2017[2012-13]Status: Disposed27/1/2021AY 2012-13

NUSUN GENETIC RESEARCH LIMITED, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(1), HYDERABAD, HYDERABAD

ITA 700/HYD/2017[2012-13]Status: Disposed27/1/2021AY 2012-13

SRIKANTH MORLAWAR,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD

ITA 665/HYD/2020[2010-11]Status: Disposed26/1/2021AY 2010-11

VIJAYALAXMI MORLAWAR,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD

ITA 664/HYD/2020[2010-11]Status: Disposed26/1/2021AY 2010-11

VENKATA SUBBARAO YADLAPATI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD

ITA 976/HYD/2019[2011-12]Status: Disposed26/1/2021AY 2011-12

KIRAN BHANGADIA,HYDERABAD vs INCOME TAX OFFICER, WARD-5(1), HYDERABAD

ITA 713/HYD/2019[2015-16]Status: Disposed26/1/2021AY 2015-16

GADDAM VEENA,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD

ITA 1100/HYD/2019[2015-16]Status: Disposed26/1/2021AY 2015-16

JYOTHI BHANOTH,KHAMMAM vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KHAMMAM

ITA 265/HYD/2019[2014-15]Status: Disposed19/1/2021AY 2014-15

KANDUKURI SUDHAKAR REDDY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-15(1), HYDERABAD

ITA 1271/HYD/2019[2015-16]Status: Disposed19/1/2021AY 2015-16

SHRI SALASAR INFRASTRUCTURES & DEVELOPERS,HYDERABAD vs INCOME TAX OFFICER, WARD-14(1), HYDERABAD

ITA 508/HYD/2018[2012-13]Status: Disposed19/1/2021AY 2012-13

VEEKAY TAPES & PACKAGING PVT.LTD., HYD,HYDERABAD vs ITO, WARD-17(3), HYD, HYDERABAD

ITA 897/HYD/2016[2012-13]Status: Disposed19/1/2021AY 2012-13

VEEKAY TAPES & PACKAGING PVT.LTD., HYD,HYDERABAD vs ITO, WARD-17(3), HYD, HYDERABAD

ITA 896/HYD/2016[2007-08]Status: Disposed19/1/2021AY 2007-08

AMSRI INFRA PROJECTS PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 933/HYD/2018[2014-15]Status: Disposed18/1/2021AY 2014-15

AMSRI HOMES PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 931/HYD/2018[2014-15]Status: Disposed18/1/2021AY 2014-15

AMSRI CONSTRUCTIONS PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 930/HYD/2018[2014-15]Status: Disposed18/1/2021AY 2014-15

DR.D.PRASADA RAO,HYDERABAD vs INCOME TAX OFFICER, WARD-14(5), HYDERABAD

ITA 1985/HYD/2018[2009-10]Status: Disposed18/1/2021AY 2009-10

SAMEERA AHMED,HYDERABAD vs INCOME TAX OFFICER, WARD-7(1), HYDERABAD

ITA 1804/HYD/2018[2010-11]Status: Disposed18/1/2021AY 2010-11

TIME CAP PHARMA LABS LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-2(2) (NOW ITO, WARD-2(4), HYDERABAD, HYDERABAD

ITA 993/HYD/2017[2010-11]Status: Disposed18/1/2021AY 2010-11