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ITAT Hyderabad Bench

10,989 judgments

K.RAMASWAMY, HYD,HYDERABAD vs ITO, WARD-6(5), HYD, HYDERABAD

ITA 854/HYD/2016[2009-10]Status: Disposed18/1/2021AY 2009-10

K. ASHOK KUMAR YADAV, HYD,HYDERABAD vs ITO, WARD-6(5), HYD, HYDERABAD

ITA 853/HYD/2016[2009-10]Status: Disposed18/1/2021AY 2009-10

K. AMARNATH, HYD,HYDERABAD vs ITO, WARD-6(5), HYD, HYDERABAD

ITA 852/HYD/2016[2009-10]Status: Disposed18/1/2021AY 2009-10

P. SURESH BABU, KURNOOL,KURNOOL vs ITO, WARD-12(3), HYD, HYDERABAD

ITA 1234/HYD/2016[2011-12]Status: Disposed18/1/2021AY 2011-12

RAJESHWARI REDDY BADDAM,HYDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD

ITA 1765/HYD/2019[200-8]Status: Disposed12/1/2021

SUDEER KUMAR GANTA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(3), HYDERABAD

ITA 1437/HYD/2019[2011-12]Status: Disposed12/1/2021AY 2011-12

SHASHANK KUMAR JALAN,HYDERABAD vs INCOME TAX OFFICER, WARD-12(5), HYDERABAD

ITA 143/HYD/2019[2013-14]Status: Disposed12/1/2021AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-8, HYDERABAD vs I MALLAPA RAJU, HYDERABAD

ITA 131/HYD/2019[2008-09]Status: Disposed12/1/2021AY 2008-09

PLATINA INFRA SERVICES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD

ITA 246/HYD/2018[2014-15]Status: Disposed12/1/2021AY 2014-15

RAMESH KUMAR AGARWAL,SECUNDERABAD vs ASST.COMMISSIONER OF INCOME TAX, CIRLE -10(1), HYDERABAD

ITA 2338/HYD/2018[2015-16]Status: Disposed12/1/2021AY 2015-16

SANJAY KUMAR GUPTA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD

ITA 2319/HYD/2018[2015-16]Status: Disposed12/1/2021AY 2015-16

SANJAY KUMAR GUPTA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD

ITA 2318/HYD/2018[2015-16]Status: Disposed12/1/2021AY 2015-16

FINE NONWOVENS INDIA PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, WARD(TDS), HYDERABAD

ITA 1559/HYD/2018[2013-14]Status: Disposed12/1/2021AY 2013-14

DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD vs FENOPLAST LIMITED, SECUNDERABAD

ITA 262/HYD/2019[2009-10]Status: Disposed11/1/2021AY 2009-10

ASSOCIATED BROADCASTING COMPANY PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-14(5), HYDERABAD

ITA 1853/HYD/2019[2014-15]Status: Disposed11/1/2021AY 2014-15

KAKINADA SEZ LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD

ITA 1251/HYD/2019[2016-17]Status: Disposed11/1/2021AY 2016-17

S SHANKAR YADAV,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD

ITA 248/HYD/2018[2009-10]Status: Disposed11/1/2021AY 2009-10

S.KRISHNA YADAV,HYDERABAD vs INCOME TAX OFFICER, WARD-15(1), HYDERABAD

ITA 247/HYD/2018[2009-10]Status: Disposed11/1/2021AY 2009-10

MADHURAI TUTICORIN EXPRESSWAYS LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD

ITA 2332/HYD/2018[2014-15]Status: Disposed11/1/2021AY 2014-15

RITHWIK PROJECTS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, TDS CIRCLE-2(1), HYDERABAD

ITA 1335/HYD/2018[2016-17]Status: Disposed11/1/2021AY 2016-17