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ITAT Hyderabad Bench
10,989 judgments
RITHWIK PROJECTS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, TDS CIRCLE-2(1), HYDERABAD
ITA 1334/HYD/2018[2015-16]Status: Disposed11/1/2021AY 2015-16
RITHWIK PROJECTS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, TDS CIRCLE-2(1), HYDERABAD
ITA 1333/HYD/2018[2014-15]Status: Disposed11/1/2021AY 2014-15
RITHWIK PROJECTS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, TDS CIRCLE-2(1), HYDERABAD
ITA 1332/HYD/2018[2013-14]Status: Disposed11/1/2021AY 2013-14
RITHWIK PROJECTS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, TDS CIRCLE-2(1), HYDERABAD
ITA 1331/HYD/2018[2011-12]Status: Disposed11/1/2021AY 2011-12
RITHWIK PROJECTS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, TDS CIRCLE-2(1), HYDERABAD
ITA 1330/HYD/2018[2008-09]Status: Disposed11/1/2021AY 2008-09
SURAT LALITHA DEVI,SAROORNAGAR vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1757/HYD/2019[2011-12]Status: Disposed8/1/2021AY 2011-12
VINAY KUMAR DHANPAL,NIZAMABAD vs INCOME TAX OFFICER, WARD-1, NIZAMABAD
ITA 1754/HYD/2019[2016-17]Status: Disposed8/1/2021AY 2016-17
RAJENDAR ORUGANTI,WARANGAL vs INCOME TAX OFFICER, WARD-5, WARANGAL
ITA 1153/HYD/2019[2010-11]Status: Disposed8/1/2021AY 2010-11
LAKE VIEW SPORTS FOUNDATION,RANGA REDDY vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1129/HYD/2019[2019-20]Status: Disposed8/1/2021AY 2019-20
DY. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD vs PRAVEEN KUMAR AGARWAL, HYDERABAD
ITA 1119/HYD/2019[2013-14]Status: Disposed8/1/2021AY 2013-14
SHASHIKALA DEVI MUNDRA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(2), HYDERABAD
ITA 281/HYD/2018[2014-15]Status: Disposed8/1/2021AY 2014-15
SHAILA JAIN,HYDERABAD vs INCOME TAX OFFICER, WARD-14(4), HYDERABAD
ITA 1369/HYD/2018[2014-15]Status: Disposed8/1/2021AY 2014-15
VENKAT REDDY RAJIDI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-7, HYDERABAD
ITA 1526/HYD/2017[2005-06]Status: Disposed8/1/2021AY 2005-06
CHANDULAL AGARWAL,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 1814/HYD/2019[2013-14]Status: Disposed7/1/2021AY 2013-14
SHANTI RAVINDAR,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(2), HYDERABAD
ITA 1802/HYD/2019[2011-12]Status: Disposed7/1/2021AY 2011-12
MALLAIAH PRAKASH RAO CIRIGIRI,SECUNDERABAD vs INCOME TAX OFFICER, WARD-10(5), HYDERABAD
ITA 1788/HYD/2019[2016-17]Status: Disposed7/1/2021AY 2016-17
PADMANABHUNI RAMESH KUMAR,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD
ITA 1124/HYD/2018[2014-15]Status: Disposed7/1/2021AY 2014-15
A. VIDYA SAGAR,HYDERABAD vs ADDL.COMMISSIONER OF INCOME TAX, RANGE-1, HYDERABAD
ITA 1278/HYD/2017[2011-12]Status: Disposed7/1/2021AY 2011-12
TALWAR AUTO GARAGES PVT.LTD., HYD,HYDERABAD vs DCIT, CIRCLE-2(3), HYDERABAD, HYDERABAD
ITA 950/HYD/2016[2009-10]Status: Disposed7/1/2021AY 2009-10
CRUSTUM PRODUCTS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 946/HYD/2019[2013-14]Status: Disposed6/1/2021AY 2013-14
