← All Benches
ITAT Hyderabad Bench
10,999 judgments
APTAR PHARMA INDIA PRIVATE LIMITED(SUCCESSOR OF APTAR BEAUTY AND HOME INDIA PRIVATE LIMITED),MUMBAI vs DCIT, CIRCLE-1(1), HYDERABAD
ITA 946/HYD/2017[2012-13]Status: Disposed17/3/2022AY 2012-13
CSATERRPILLAR GLOBAL MINING EUROPE GMBH,GODAVARIKHANI vs DEPUTY COMMISSIONER OF INCOME TAX-I (INTERNATIONAL TAXATION), HYDERABAD
ITA 2072/HYD/2017[2014-15]Status: Disposed17/3/2022AY 2014-15
CATTERPILLAR MINING EUROPE GMBH-INDIA PROJECT OFFICE, KARIMNAGAR,KARIMNAGAR vs DCIT-1, INTERNATIONAL TAXATION, HYDERABAD, HYDERABAD
ITA 483/HYD/2015[2011-12]Status: Disposed17/3/2022AY 2011-12
CATERPILLAR GLOBAL MINING EUROPE GMBH-INDIA PROJECT OFFICE,KARIMNAGAR vs DEPUTY DIRECTOR OF INCOME TAX (INTERNATION TAXATION-1), HYDERABAD
ITA 610/HYD/2014[2010-11]Status: Disposed17/3/2022AY 2010-11
CHANBASHA SHAIK,GUDUR vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-2(1), TIRUPATI
ITA 487/HYD/2021[2016-17]Status: Disposed16/3/2022AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -3(4), HYDERABAD vs AARTHIK INFRA PROJECTS PRIVATE LIMITED, HYDERABAD
ITA 33/HYD/2021[2014-15]Status: Heard16/3/2022AY 2014-15
YELLAIAH SETTY,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-5, HYDERABAD
ITA 192/HYD/2020[2009-10]Status: Disposed16/3/2022AY 2009-10
APARNA YEDULA,HYDERABAD vs ITO, WARD-4(3), HYDERABAD
ITA 36/HYD/2022[2017-18]Status: Disposed15/3/2022AY 2017-18
NEXWAVE TALENT MANAGEMENT SOLUTIONSPRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-5(1), HYDERABAD
ITA 29/HYD/2022[2019-20]Status: Disposed15/3/2022AY 2019-20
RUCHI KHATTAR,HYDERABAD vs INCOME TAX OFFICERS,WARD-6(3), HYDERABAD
ITA 429/HYD/2021[2017-18]Status: Disposed15/3/2022AY 2017-18
JAGDAMBA HOSPITALS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
ITA 1469/HYD/2018[2013-14]Status: Disposed15/3/2022AY 2013-14
RAIN INDUSTRIES LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 92/HYD/2020[2015-16]Status: Disposed14/3/2022AY 2015-16
SRESTA NATURAL BIOPRODUCTS LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-3(2), HYDERABAD
ITA 31/HYD/2022[2017-18]Status: Disposed11/3/2022AY 2017-18
SEPURI KRISHNA MOHAN,KURNOOL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL
ITA 446/HYD/2020[2015-16]Status: Disposed11/3/2022AY 2015-16
M. CHANDRA SEKHAR GOUD,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1640/HYD/2017[2007-08]Status: Heard11/3/2022AY 2007-08
M. CHANDRA SEKHAR GOUD,HYDERABAD vs INCOME TAX OFFICER, WARD-7(2), HYDERABAD
ITA 1639/HYD/2017[2007-08]Status: Heard11/3/2022AY 2007-08
VIJAYA DIAGNOSTIC CENTRE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-8(1), HYDERABAD
ITA 28/HYD/2022[2018-19]Status: Disposed10/3/2022AY 2018-19
JOINT COMMISSIONER OF INCOME TAX (OSD), HYDERABAD vs MAGNAQUEST TECHNOLOGIES LIMITED, HYDERABAD
ITA 128/HYD/2021[2017-18]Status: Disposed10/3/2022AY 2017-18
PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,RUDRARAM,SANGAREDDY vs INCOME TAX OFFICER,WARD-1, SANGAREDDY
ITA 32/HYD/2022[2017-18]Status: Disposed9/3/2022AY 2017-18
SRINIVAS KOPPOLU,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 265/HYD/2020[2013-14]Status: Disposed9/3/2022AY 2013-14