← All Benches
ITAT Hyderabad Bench
10,999 judgments
MURALI KRISHNA MITTAPALLI,KHAMMAM vs ITO WARD-1 KHAMMAM, KHAMMAM
ITA 234/HYD/2021[2014-15]Status: Disposed17/3/2022AY 2014-15
NAVEEN MITTAPALLI,KHAMMAM vs ITO WARD-1 KHAMMAM, KHAMMAM
ITA 233/HYD/2021[2014-15]Status: Disposed17/3/2022AY 2014-15
VIJAYA LAKSHMI MITTAPALLI,KHAMMAM vs ITO WARD-1 KHAMMAM, KHAMMAM
ITA 232/HYD/2021[2014-15]Status: Disposed17/3/2022AY 2014-15
CATERPILLAR GLOBAL MINING EUROPE GMBH,PEDDAPALLI vs ASSISTANT OF INCOME TAX -1,INTERNATIONAL TAXATION,HYDERABAD, HYDERABAD
ITA 116/HYD/2021[2017-18]Status: Disposed17/3/2022AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD, HYDERABAD vs SHIVA SHANKAR MINERALS PRIVATE LIMITED, HYDERABAD
ITA 749/HYD/2020[2016-17]Status: Disposed17/3/2022AY 2016-17
INCOME TAX OFFICER, WARD-2(4), HYDERABAD vs KARUNASREE THERATIPALLY, HYDERABAD
ITA 436/HYD/2020[2014-15]Status: Disposed17/3/2022AY 2014-15
INCOME TAX OFFICER, WARD-2(4), HYDERABAD vs T.NARASIMHA RAO, HYDERABAD
ITA 376/HYD/2020[2014-15]Status: Disposed17/3/2022AY 2014-15
SHAFIUDDIN AHMED QUADRI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD
ITA 422/HYD/2019[2009-10]Status: Disposed17/3/2022AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs RAIN CEMENTS LIMITED, HYDERABAD
ITA 1773/HYD/2019[2008-09]Status: Disposed17/3/2022AY 2008-09
RAIN CEMENTS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD
ITA 1745/HYD/2019[2008-09]Status: Disposed17/3/2022AY 2008-09
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PALRED TECHNOLOGIES LIMITED, HYDERABAD
ITA 1408/HYD/2019[2016-17]Status: Disposed17/3/2022AY 2016-17
CATERPILLAR GLOBAL MINING EUROPE GMBH,PEDDAPALLI vs ASST. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION)-1, HYDERABAD
ITA 1127/HYD/2019[2016-17]Status: Disposed17/3/2022AY 2016-17
APTAR BEAUTY AND HOME INDIA PRIVATE LIMITED (SUCCESSOR OF APTAR PHARMA INDIA PRIVATE LIMITED),HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 100/HYD/2019[2012-13]Status: Disposed17/3/2022AY 2012-13
GUNTI ASHWIN KUMAR,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 2365/HYD/2018[2009-10]Status: Disposed17/3/2022AY 2009-10
GUNTI NAVEEN KUMAR,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 2364/HYD/2018[2009-10]Status: Disposed17/3/2022AY 2009-10
GUNTI ANIL KUMAR,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 2363/HYD/2018[2009-10]Status: Disposed17/3/2022AY 2009-10
GUNTI PRASAD,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 2362/HYD/2018[2011-12]Status: Disposed17/3/2022AY 2011-12
GUNTI PRASAD,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 2361/HYD/2018[2009-10]Status: Disposed17/3/2022AY 2009-10
GUNTI PRASAD (HUF),HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 2360/HYD/2018[2009-10]Status: Disposed17/3/2022AY 2009-10
YARRAM NIRMALA DEVI,ONGOLE vs INCOME TAX OFFICER, WARD-2, ONGOLE
ITA 1741/HYD/2018[2014-15]Status: Disposed17/3/2022AY 2014-15
