← All Benches
ITAT Hyderabad Bench
10,999 judgments
KAUSALYA MANAGEMENT SERVICES AND STRUCTURE PRIVATE LIMITED,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 669/HYD/2020[2013-14]Status: Disposed21/3/2022AY 2013-14
KAUSALYA MANAGEMENT SERVICES AND STRUCTURE PRIVATE LIMITED,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 668/HYD/2020[2012-13]Status: Disposed21/3/2022AY 2012-13
UJWALA PUBLICATIONS AND DEVELOPERS PRIVATE LIMITED,WARANGAL vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 659/HYD/2020[2013-14]Status: Disposed21/3/2022AY 2013-14
KAPIL FOOD AND STRUCTURE PRIVATE LIMITED,WARANGAL vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 653/HYD/2020[2012-13]Status: Disposed21/3/2022AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD vs IMTIAZ FAROOQI, SECUNDERABAD
ITA 546/HYD/2020[2009-10]Status: Disposed21/3/2022AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs GEHNA PROJECTS LIMITED, HYDERABAD
ITA 498/HYD/2020[2009-10]Status: Disposed21/3/2022AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs GEHNA PROJECTS PRIVATE LIMITED, HYDERABAD
ITA 497/HYD/2020[2008-09]Status: Disposed21/3/2022AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs SATYANARAYANA SANKARAMANCHI, HYDERABAD
ITA 496/HYD/2020[2009-10]Status: Disposed21/3/2022AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs PREETHA PRIYADHARSHINI LAM, SECUNDERABAD
ITA 495/HYD/2020[2009-10]Status: Disposed21/3/2022AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD vs MAHITA PRASAD CADDEL, HYDERABAD
ITA 490/HYD/2020[2006-07]Status: Disposed21/3/2022AY 2006-07
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs INDRANI PRASAD, NEW DELHI
ITA 467/HYD/2020[2010-11]Status: Disposed21/3/2022AY 2010-11
INDRANI PRASAD,NEW DELHI vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 409/HYD/2020[2010-11]Status: Disposed21/3/2022AY 2010-11
MOHD ZAHEERUDDIN ZEESHAN AYUB,HYDERABAD vs INCOME TAX OFFICER, WARD-14(2), HYDERABAD
ITA 979/HYD/2019[2014-15]Status: Disposed21/3/2022AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs IND BARATH POWER GENCOM LIMITED, HYDERABAD
ITA 923/HYD/2019[2015-16]Status: Disposed21/3/2022AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs IND BARATH POWER INFRA LIMITED, HYDERABAD
ITA 922/HYD/2019[2014-15]Status: Disposed21/3/2022AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs IND BARATH POWER GENCOM LIMITED, HYDERABAD
ITA 921/HYD/2019[2014-15]Status: Disposed21/3/2022AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs DR.P.S.PRASAD, NEW DELHI
ITA 1570/HYD/2019[2010-11]Status: Disposed21/3/2022AY 2010-11
TURBOMACHINERY ENGINEERING INDUSTRIES LTD., HYD,HYDERABAD vs DCIT, CIRCLE-2(3), HYDERABAD
ITA 939/HYD/2016[2011-12]Status: Disposed21/3/2022AY 2011-12
BINJUSARIA SOLVENTS LIMITED,HYDERABAD vs ASSESSING OFFICER, HYDERABAD
ITA 419/HYD/2021[2017-18]Status: Disposed17/3/2022AY 2017-18
RAMESH MITTAPALLI,KHAMMAM vs ITO WARD-1 KHAMMAM, KHAMMAM
ITA 235/HYD/2021[2014-15]Status: Disposed17/3/2022AY 2014-15
