← All Benches

ITAT Hyderabad Bench

10,999 judgments

RATNA INFRASTRUCTURE PROJECTS PVT.LTD., HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-3, HYD, HYDERABAD

ITA 731/HYD/2016[2012-13]Status: Disposed29/3/2022AY 2012-13

RATNA INFRASTRUCTURE PROJECTS PVT.LTD., HYD,HYDERABAD vs DCIT, CENTRAL CIRCLE-3, HYD, HYDERABAD

ITA 730/HYD/2016[2011-12]Status: Disposed29/3/2022AY 2011-12

SUMMIT COMMUNICATIONS PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -8, HYDERABAD

ITA 354/HYD/2021[2009-10]Status: Disposed28/3/2022AY 2009-10

VIJAYA DURGA ESTATES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(4), HYDERABAD

ITA 339/HYD/2019[2014-15]Status: Disposed28/3/2022AY 2014-15

SRIMAAN INDUSTRIES PRIVATE LIMITED,HYDERABAD vs ITO WARD-3(3), HYDERABAD

ITA 50/HYD/2022[2012-13]Status: Disposed24/3/2022AY 2012-13

PULI ASHOK REDDY,NELLORE vs INCOME TAX OFFICER,WARD-3, NELLORE

ITA 526/HYD/2021[2016-17]Status: Disposed24/3/2022AY 2016-17

MAHENDRA KUMAR AGARWAL,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD

ITA 242/HYD/2018[2010-11]Status: Disposed23/3/2022AY 2010-11

ABHAYANJANEYA HEALTH CARE PRIVATE LIMITED,NELLORE vs ACIT CENTRAL CIRCLE-1, NELLORE

ITA 35/HYD/2022[2019-20]Status: Disposed22/3/2022AY 2019-20

KALPANA REDDY,SECUNDERABAD vs INCOME TAX OFFICERS,(INT TAXN )-2, HYDERABAD

ITA 40/HYD/2022[2017-18]Status: Disposed21/3/2022AY 2017-18

JEEVAN PRAKASH MALHOTRA,USA vs ITO(INT TAXN)-1,HYD, HYDERABAD

ITA 37/HYD/2022[2017-2018]Status: Disposed21/3/2022AY 2017-2018

SINGANAMALA VIDYADHARI,CHENNAI vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, TIRUPATI

ITA 530/HYD/2021[2012-13]Status: Disposed21/3/2022AY 2012-13

ICAT EDUCATIONAL TRUST,HYDERABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD

ITA 778/HYD/2020[NA]Status: Disposed21/3/2022

PREETHI FOODS AND VILLAS PRIVATE LIMITED,KHAMMAM vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 689/HYD/2020[2013-14]Status: Disposed21/3/2022AY 2013-14

PREETHI FOODS AND VILLAS PRIVATE LIMITED,KHAMMAM vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 688/HYD/2020[2012-13]Status: Disposed21/3/2022AY 2012-13

KAPIL INFRA AVENUES PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 687/HYD/2020[2013-14]Status: Disposed21/3/2022AY 2013-14

KASUSALYA SHELTERS PRIVATE LIMITED,KARIMNAGAR vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 678/HYD/2020[2013-14]Status: Disposed21/3/2022AY 2013-14

KAUSALYA AGRO FORMS & DEVELOPERS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 674/HYD/2020[2013-14]Status: Disposed21/3/2022AY 2013-14

KAUSALYA AGRO FORMS & DEVELOPERS PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 673/HYD/2020[2012-13]Status: Disposed21/3/2022AY 2012-13

INDUR DEVELOPERS AND AGENCIES PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 671/HYD/2020[2013-14]Status: Disposed21/3/2022AY 2013-14

INDUR DEVELOPERS AND AGENCIES PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD

ITA 670/HYD/2020[2012-13]Status: Disposed21/3/2022AY 2012-13