← All Benches
ITAT Hyderabad Bench
10,999 judgments
GRR HOLDINGS,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 373/HYD/2021[2018-19]Status: Disposed7/4/2022AY 2018-19
GRR HOLDINGS,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 372/HYD/2021[2017-18]Status: Disposed7/4/2022AY 2017-18
GRR HOLDINGS,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 371/HYD/2021[2016-17]Status: Disposed7/4/2022AY 2016-17
GRR HOLDINGS,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 370/HYD/2021[2015-16]Status: Disposed7/4/2022AY 2015-16
GRR HOLDINGS,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 369/HYD/2021[2014-15]Status: Disposed7/4/2022AY 2014-15
GRR HOLDINGS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 368/HYD/2021[2018-19]Status: Disposed7/4/2022AY 2018-19
GRR HOLDINGS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 367/HYD/2021[2017-18]Status: Disposed7/4/2022AY 2017-18
GRR HOLDINGS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 366/HYD/2021[2016-17]Status: Disposed7/4/2022AY 2016-17
VIVIMED LABS LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX 2(3), HYDERABAD
ITA 185/HYD/2021[2013-14]Status: Disposed7/4/2022AY 2013-14
VIVIMED LABS LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX 2(3), HYDERABAD
ITA 184/HYD/2021[2012-13]Status: Disposed7/4/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MADHAVA HYTECH ENGINEERS PRIVATE LIMITED, HYDERABAD
ITA 2088/HYD/2017[2011-12]Status: Disposed7/4/2022AY 2011-12
HARSCO INDIA PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-2(1), HYDERABAD
ITA 480/HYD/2021[2017-18]Status: Disposed6/4/2022AY 2017-18
SABITHA REPALLE,VIKARABAD vs ITO WARD-1, VIKARABAD
ITA 64/HYD/2022[2014-15]Status: Disposed4/4/2022AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs GUNIMEDA RAMA KRISHNA, HYDERABAD
ITA 372/HYD/2020[2003-04]Status: Disposed31/3/2022AY 2003-04
S.VENKATA LAXMI NARAYANA,HYDERABAD vs INCOME TAX OFFICER, WARD-12(4), HYDERABAD
ITA 816/HYD/2019[2014-15]Status: Disposed31/3/2022AY 2014-15
JAKKIREDDY RATNAM,HYDERABAD vs INCOME TAX OFFICER, WARD-3(4), HYDERABAD
ITA 58/HYD/2019[2013-14]Status: Disposed31/3/2022AY 2013-14
NARESH VUDAYAGIRI,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-7(1), HYDERABAD
ITA 97/HYD/2020[2017-18]Status: Disposed30/3/2022AY 2017-18
WARANGAL URBAN CO-OPERATIVE BANK LIMITED,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, WARANGAL
ITA 473/HYD/2020[2012-13]Status: Disposed29/3/2022AY 2012-13
VARALAKSHMI LAKKISETTY,MANCHERIAL vs INCOME TAX OFFICER, WARD-1, MANCHERIAL
ITA 88/HYD/2019[2013-14]Status: Disposed29/3/2022AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs COASTAL PROJECTS PRIVATE LIMITED, HYDERABAD
ITA 497/HYD/2019[2010-11]Status: Disposed29/3/2022AY 2010-11
