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ITAT Hyderabad Bench
10,999 judgments
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs MADHUCON TOLL HIGHWAYS LIMITED, HYDERABAD
ITA 2100/HYD/2017[2012-13]Status: Disposed13/4/2022AY 2012-13
HIGHGRACE INVESTMENTS P. LTD., HYD,HYDERABAD vs ACIT, CENTRAL CIRCLE-8, HYD, HYDERABAD
ITA 635/HYD/2015[2008-09]Status: Disposed13/4/2022AY 2008-09
HIGHGRACE INVESTMENTS P. LTD., HYD,HYDERABAD vs ACIT, CENTRAL CIRCLE-8, HYD, HYDERABAD
ITA 634/HYD/2015[2007-08]Status: Disposed13/4/2022AY 2007-08
ELEM INVESTMENTS P. LTD., HYD,HYDERABAD vs ACIT, CENTRAL CIRCLE-8, HYD, HYDERABAD
ITA 624/HYD/2015[2007-08]Status: Disposed13/4/2022AY 2007-08
VIVIMED LABS LIMITED,HYDERABAD vs 500082 ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE2-(3), HYDERABAD
ITA 189/HYD/2021[2017-18]Status: Disposed12/4/2022AY 2017-18
VIVIMED LABS LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, HYDERABAD
ITA 188/HYD/2021[2016-17]Status: Disposed12/4/2022AY 2016-17
VIVIMED LABS LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE2-(3), HYDERABAD
ITA 187/HYD/2021[2015-16]Status: Disposed12/4/2022AY 2015-16
VIVIMED LABS LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX 2(3), HYDERABAD
ITA 186/HYD/2021[2014-15]Status: Disposed12/4/2022AY 2014-15
VENKATESHWARA PRASAD TEEGALAPALLY,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
ITA 1610/HYD/2019[2010-11]Status: Disposed12/4/2022AY 2010-11
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs VIGNANA JYOTHI, HYDERABAD
ITA 2216/HYD/2017[2014-15]Status: Disposed11/4/2022AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs VIGNANA JYOTHI, HYDERABAD
ITA 2215/HYD/2017[2013-14]Status: Disposed11/4/2022AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs VIGNANA JYOTHI, HYDERABAD
ITA 2214/HYD/2017[2012-13]Status: Disposed11/4/2022AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs VIGNANA JYOTHI, HYDERABAD
ITA 2213/HYD/2017[2009-10]Status: Disposed11/4/2022AY 2009-10
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs VIGNANA JYOTHI, HYDERABAD
ITA 2212/HYD/2017[2008-09]Status: Disposed11/4/2022AY 2008-09
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs VIGNANA JYOTHI, HYDERABAD
ITA 2211/HYD/2017[2006-07]Status: Disposed11/4/2022AY 2006-07
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs VIGNANA JYOTHI, HYDERABAD
ITA 2210/HYD/2017[2005-06]Status: Disposed11/4/2022AY 2005-06
DEPUTY COMMISSIONER OF INCOME TAX,(INTERNATIONAL TAXATION )-2, HYDERABAD vs PADMAVATHI VELLANKI, HYDERABAD
ITA 517/HYD/2021[2012-13]Status: Disposed8/4/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX,(INTERNATIONAL TAXATION )-2, HYDERABAD vs ARUDRA VELLANKI, HYDERABAD
ITA 516/HYD/2021[2012-13]Status: Disposed8/4/2022AY 2012-13
INDRANI PRASAD,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 402/HYD/2021[2016-17]Status: Disposed8/4/2022AY 2016-17
NALLA SUDHAKAR,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), HYDERABAD
ITA 2235/HYD/2017[2014-15]Status: Disposed8/4/2022AY 2014-15