← All Benches
ITAT Hyderabad Bench
10,999 judgments
PACC CONTAINER LINE PTE LIMITED,NELLOR vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION), NELLORE
ITA 25/HYD/2018[2015-16]Status: Disposed27/4/2022AY 2015-16
VIKRAM AKULA, HYDERABAD,HYDERABAD vs DCIT, CIRCLE-3(2), HYDERABAD, HYDERABAD
ITA 538/HYD/2017[2012-13]Status: Disposed25/4/2022AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, HYDERABAD vs PANYAM CEMENTS & MINERAL INDUSTRIES LIMITED, HYDERABAD
ITA 563/HYD/2018[2013-14]Status: Disposed25/4/2022AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL vs PANYAM CEMENTS & MINERAL INDUSTRIES LIMITED, NANDYAL
ITA 562/HYD/2018[2008-09]Status: Disposed25/4/2022AY 2008-09
NARAYANPET ABDULLA,ADONI vs INCOME TAX OFFICER,WARD -1, ADONI
ITA 42/HYD/2022[2017-18]Status: Disposed19/4/2022AY 2017-18
VINS BIOPRODUCTS LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE -17(2), HYDERABAD
ITA 191/HYD/2021[2016-17]Status: Disposed13/4/2022AY 2016-17
FINCITY INVESTMENTS P. LTD., HYD,HYDERABAD vs ACIT, CENTRAL CIRCLE-8, HYD, HYDERABAD
ITA 629/HYD/2015[2007-08]Status: Disposed13/4/2022AY 2007-08
ACIT CENTRAL CIRCLE-1 (1), HYDERABAD vs SRINIVAS TIWARI, HYDERABAD
ITA 49/HYD/2022[2019-20]Status: Disposed13/4/2022AY 2019-20
PRIMARY AGRICULTURAL CREDIT SOCIETY LIMITED,GOUSE NAGAR vs INCOME TAX OFFICERS,WARD-1, SURYAPET
ITA 488/HYD/2021[2016-17]Status: Disposed13/4/2022AY 2016-17
HEXAGON CAPABILITY CENTER INDIA PRIVATE,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 486/HYD/2021[2017-18]Status: Disposed13/4/2022AY 2017-18
HARSCO INDIA PRIVATE LIMITED,HYDERABAD vs DCIT-8(1), HYDERABAD
ITA 222/HYD/2021[2016-17]Status: Disposed13/4/2022AY 2016-17
SANJAY KUMAR SANGHI,HYDERABAD vs INCOME TAX OFFICERS,WARD-12(4), HYDERABAD
ITA 176/HYD/2021[2012-13]Status: Disposed13/4/2022AY 2012-13
ACIT CENTRAL CIRCLE2(1), HYDERABAD vs MADHUCON PROJECTS LIMITED, HYDERABAD
ITA 722/HYD/2020[2014-15]Status: Disposed13/4/2022AY 2014-15
MADHUCON PROJECTS LIMITED,HYDERABAD vs DY.COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE -2(1), HYDERABAD
ITA 710/HYD/2020[2017-18]Status: Disposed13/4/2022AY 2017-18
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs MADHUCON PROJECTS LIMITED, HYDERABAD
ITA 637/HYD/2020[2017-18]Status: Disposed13/4/2022AY 2017-18
C ESWAR REDDY & CO.,KURNOOL vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KURNOOL
ITA 437/HYD/2020[2015-16]Status: Disposed13/4/2022AY 2015-16
RAVULA SUDHAKAR GOWD,NELLORE vs INCOME TAX OFFICER, WARD-2, NELLORE
ITA 306/HYD/2020[2009-10]Status: Disposed13/4/2022AY 2009-10
RAVULA NARAYANA RAO,NELLORE vs INCOME TAX OFFICER, WARD-2, NELLORE
ITA 305/HYD/2020[2009-10]Status: Disposed13/4/2022AY 2009-10
RAVULA SRINIVASA RAO,NELLORE vs INCOME TAX OFFICER, WARD-2, NELLORE
ITA 304/HYD/2020[2009-10]Status: Disposed13/4/2022AY 2009-10
MADHUCON TOLL HIGHWAYS LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1487/HYD/2018[2012-13]Status: Disposed13/4/2022AY 2012-13