← All Benches
ITAT Hyderabad Bench
10,999 judgments
VODAFONE IDEA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(2), HYDERABAD
ITA 1917/HYD/2019[2008-09]Status: Disposed5/5/2022AY 2008-09
VODAFONE IDEA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(2), HYDERABAD
ITA 1916/HYD/2019[2007-08]Status: Disposed5/5/2022AY 2007-08
VODAFONE IDEA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(2), HYDERABAD
ITA 1915/HYD/2019[2006-07]Status: Disposed5/5/2022AY 2006-07
VODAFONE IDEA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(2), HYDERABAD
ITA 1914/HYD/2019[2005-09]Status: Disposed5/5/2022AY 2005-09
VODAFONE IDEA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(2), HYDERABAD
ITA 1913/HYD/2019[2004-05]Status: Disposed5/5/2022AY 2004-05
MANJULA KODURU,SHAMSHABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 1696/HYD/2019[2006-07]Status: Disposed5/5/2022AY 2006-07
JT. COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRLCE -1(2), HYDERABAD vs AMSRI BUILDERS, SECUNDERABAD
ITA 1106/HYD/2018[2013-14]Status: Disposed5/5/2022AY 2013-14
JT. COMMISSIONER OF INCOME TAX(OSD), CENTRAL CIRLCE -1(2), HYDERABAD vs AMSRI BUILDERS, SECUNDERABAD
ITA 1105/HYD/2018[2012-13]Status: Disposed5/5/2022AY 2012-13
SISTLA VENKATA KRISHNA REP BY V.V.S ANKITH (GPA HOLDER),HYDERABAD vs ITO, INTERNATIONAL TAXATION-2, HYDERABAD
ITA 81/HYD/2022[2012-13]Status: Disposed29/4/2022AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PANORAMA DESIGN SERVICES PRIVATE LIMITED, HYDERABAD
ITA 1792/HYD/2019[2014-15]Status: Disposed29/4/2022AY 2014-15
DY .COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(2), HYDERABAD vs MOHD NASEERUDDIN, HYDERABAD
ITA 446/HYD/2021[2017-18]Status: Disposed28/4/2022AY 2017-18
MUNNUSWAMY RAJESH CHINTAKUNTA,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(1), HYDERABAD
ITA 41/HYD/2022[2012-13]Status: Disposed28/4/2022AY 2012-13
HARIJINDER SINGH,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-9(1), HYDERABAD
ITA 413/HYD/2019[2010-11]Status: Disposed28/4/2022AY 2010-11
PACC CONTAINER LINE PTE LIMITED,SINGAPORE REP BY ITS INDIAN AGENT M/S J M BAXI & CO,NELLORE vs INCOME TAX OFFICERS,(INTERNATIONAL TAXATION), NELLORE
ITA 551/HYD/2021[2018-19]Status: Disposed27/4/2022AY 2018-19
PACC CONTAINER LINE PTE LIMITED,SINGAPORE REP BY ITS INDIAN AGENT M/S J M BAXI & CO,NELLORE vs INCOME TAX OFFICERS,(INTERNATIONAL TAXATION), NELLORE
ITA 550/HYD/2021[2014-15]Status: Disposed27/4/2022AY 2014-15
PROGRESS SOFTWARE DEVELOPMENT PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 511/HYD/2021[2018-19]Status: Disposed27/4/2022AY 2018-19
RITEMED PHARMA RETAIL PRIVATE LIMITED REP BY OPTIVAL HEALTH SOLUTIONS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 45/HYD/2020[2012-13]Status: Disposed27/4/2022AY 2012-13
GOWRI GOPAL HOSPITALS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 1305/HYD/2019[2013-14]Status: Disposed27/4/2022AY 2013-14
PACC CONTAINER LINE PTE LIMITED,NELLORE vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION), NELLORE
ITA 27/HYD/2018[2015-16]Status: Disposed27/4/2022AY 2015-16
PACC CONTAINER LINE PTE LIMITED,NELLORE vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION), NELLORE
ITA 26/HYD/2018[2015-16]Status: Disposed27/4/2022AY 2015-16
