← All Benches
ITAT Hyderabad Bench
10,999 judgments
NUZIVEEDU SEEDS LIMITED,R.R.DIST. vs DY.COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 1457/HYD/2017[2013-14]Status: Disposed31/5/2022AY 2013-14
NUZIVEEDU SEEDS LIMITED,R.R.DIST. vs DY.COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 1456/HYD/2017[2012-13]Status: Disposed31/5/2022AY 2012-13
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs HYDERABAD EDUCATIONAL INSTITUTIONS PRIVATE LIMITED, HYDERABAD
ITA 437/HYD/2019[2015-16]Status: Disposed26/5/2022AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs HYDERABAD EDUCATIONAL INSTITUTIONAL PRIVATE LIMITED, RANGA REDDY
ITA 1007/HYD/2019[2016-17]Status: Disposed26/5/2022AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs HYDERABAD EDUCATIONAL INSTITUTIONAL PRIVATE LIMITED, RANGA REDDY
ITA 1006/HYD/2019[2014-15]Status: Disposed26/5/2022AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs HYDERABAD EDUCATIONAL INSTITUTIONAL PRIVATE LIMITED, RANGA REDDY
ITA 1005/HYD/2019[2013-14]Status: Disposed26/5/2022AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs HYDERABAD EDUCATIONAL INSTITUTIONAL PRIVATE LIMITED, RANGA REDDY
ITA 1004/HYD/2019[2012-13]Status: Disposed26/5/2022AY 2012-13
G S R VENTURES PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, HYDERABAD
ITA 48/HYD/2022[2018-19]Status: Disposed25/5/2022AY 2018-19
ACIT CENTRAL CIRCLE-3 (1), HYDERABAD vs MUSADDILAL GEMS AND JEWELS PRIVATE LIMITED, HYDERABAD
ITA 129/HYD/2022[2014-15]Status: Disposed25/5/2022AY 2014-15
SPANDANA SPHOORTY FINANCIAL LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(2), HYDERABAD
ITA 28/HYD/2019[2012-13]Status: Disposed13/5/2022AY 2012-13
SHARE INDIA,HYDERABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
ITA 1589/HYD/2019[NA]Status: Disposed13/5/2022
PANZER TEHNOLOGIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD -1
ITA 75/HYD/2022[2018-19]Status: Disposed10/5/2022AY 2018-19
ACIT CENTRAL CIRCLE-8(1), HYDERABAD vs VIJAI ELECTRICALS LIMITED, HYDERABAD
ITA 53/HYD/2022[2019-20]Status: Disposed10/5/2022AY 2019-20
SANATHNAGAR ENTERPRISES LTD., (FORMERLY BAKELITE HYLAM LTD.), HYD,SECUNDERABAD vs ACIT, CIRCLE-1(3), HYD, HYDERABAD
ITA 813/HYD/2015[2006-07]Status: Disposed10/5/2022AY 2006-07
RAIL ROAD CONSTRUCTIONS PRIVATE LIMITED,ORISSA vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(3), HYDERABAD
ITA 492/HYD/2021[2012-13]Status: Disposed5/5/2022AY 2012-13
RAIL ROAD CONSTRUCTIONS PRIVATE LIMITED,ORISSA vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(3), HYDERABAD
ITA 491/HYD/2021[2011-12]Status: Disposed5/5/2022AY 2011-12
VANGMAYEE PLANTATIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICERS,WARD-17(3), HYDERABAD
ITA 431/HYD/2021[2012-13]Status: Disposed5/5/2022AY 2012-13
RAJ KUMAR APPALA,HYDERABAD vs INCOME TAX OFFICER, WARD-1, NELLORE
ITA 601/HYD/2020[2015-16]Status: Disposed5/5/2022AY 2015-16
VODAFONE IDEA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(2), HYDERABAD
ITA 1919/HYD/2019[2010-11]Status: Disposed5/5/2022AY 2010-11
VODAFONE IDEA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(2), HYDERABAD
ITA 1918/HYD/2019[2009-10]Status: Disposed5/5/2022AY 2009-10
