← All Benches
ITAT Hyderabad Bench
10,999 judgments
Y RADHA KUMAR REDDY (HUF),HYDERABAD vs INCOME TAX OFFICER, WARD-11(5), HYDERABAD
ITA 1759/HYD/2019[2012-13]Status: Disposed13/6/2022AY 2012-13
LATEEF ABDUL MOHAMMED,HYDERABAD vs INCOME TAX OFFICERS,WARD -7(1), HYDERABAD
ITA 501/HYD/2021[2017-18]Status: Disposed10/6/2022AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NEXT EDUCATION INDIA PRIVATE LIMITED, HYDERABAD
ITA 1413/HYD/2019[2016-17]Status: Disposed8/6/2022AY 2016-17
ORBIT 9 ELECTRONICS,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD
ITA 16/HYD/2020[2017-18]Status: Disposed7/6/2022AY 2017-18
MITRAZ FOUNDATION,PUTTAPARTHI vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 353/HYD/2019[0]Status: Disposed7/6/2022
ZETA INTERACTIVE SYSTEMS (INDIA) PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(4), HYDERABAD
ITA 1812/HYD/2017[2011-13]Status: Disposed7/6/2022AY 2011-13
BHASKARA RAJU INDUKURI,SECUNDERABAD vs ITO WARD-13(2), HYDERABAD
ITA 58/HYD/2022[2015-16]Status: Disposed2/6/2022AY 2015-16
LSC STEELS PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE 16(1), HYDERABAD
ITA 56/HYD/2022[2017-18]Status: Disposed31/5/2022AY 2017-18
NARENDER AGARWAL,M/S JR FORGINGS 39/A/1,IDA BALANAGAR HYDERABAD 500037,TELANGANA INDIA vs ITO WARD-11(3), HYDERABAD
ITA 38/HYD/2022[2019-20]Status: Disposed31/5/2022AY 2019-20
SAI LIFE SCIENCE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(1), HYDERABAD
ITA 85/HYD/2021[2008-09]Status: Disposed31/5/2022AY 2008-09
KALPANA ALEXANDER,HYDERABAD vs ASSITANT COMMISSIONER OF INCOME TAX,CIRCLE-6(1), HYDERABAD
ITA 337/HYD/2021[2015-16]Status: Disposed31/5/2022AY 2015-16
MARS TELECOM SYSTEMS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 421/HYD/2020[2016-17]Status: Disposed31/5/2022AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GURUVAYOOR INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 381/HYD/2020[2017-18]Status: Disposed31/5/2022AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GURUVAYOOR INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 380/HYD/2020[2013-14]Status: Disposed31/5/2022AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs TRANSMISSION CORPORATION OF TELANGANA LIMITED, HYDERABAD
ITA 212/HYD/2020[2017-18]Status: Disposed31/5/2022AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GURUVAYOOR INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 1641/HYD/2019[2016-17]Status: Disposed31/5/2022AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GURUVAYOOR INFRASTRUCTURE PRIVAT LIMITED, HYDERABAD
ITA 1640/HYD/2019[2015-16]Status: Disposed31/5/2022AY 2015-16
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs GURUVAYOOR INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 1639/HYD/2019[2014-15]Status: Disposed31/5/2022AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NUZIVEEDU SEEDS LIMITED, R.R. DIST, HYDERABAD
ITA 1464/HYD/2017[2013-14]Status: Disposed31/5/2022AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NUZIVEEDU SEEDS LIMITED, R.R. DIST, HYDERABAD
ITA 1463/HYD/2017[2012-13]Status: Disposed31/5/2022AY 2012-13
