← All Benches
ITAT Hyderabad Bench
10,999 judgments
DAYSPRING ENTERPRISES OF INDIA,HYDERABAD vs INCOME IAX OFFICER,EXEMPTION WARD 1(1), HYDERABAD
ITA 302/HYD/2021[2016-17]Status: Disposed23/6/2022AY 2016-17
SADAGAUNI KESARI HANUMAN GOUD,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
ITA 412/HYD/2020[2014-15]Status: Disposed23/6/2022AY 2014-15
SAIREDDY PRUTHVIRAJ REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-14(4), HYDERABAD
ITA 1513/HYD/2019[2014-15]Status: Disposed23/6/2022AY 2014-15
DATAFORMIX ENTERPRISE SOLUTIONS PRIVATE LIMITED,SECUNDERABAD vs INCOME TAX OFFICER, WARD-17(1), HYDERABAD
ITA 1421/HYD/2019[2013-14]Status: Disposed23/6/2022AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD vs HBL POWER SYSTEMS LIMITED, HYDERABAD
ITA 1386/HYD/2019[2016-17]Status: Disposed23/6/2022AY 2016-17
DQ ENTERTAINMENT (INTERNATIONAL) LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 1893/HYD/2018[2014-15]Status: Disposed23/6/2022AY 2014-15
ACIT CENTRAL CIRCLE-2(1), HYDERABAD vs GOCL CORPORATION LIMITED, HYDERABAD
ITA 51/HYD/2022[2017-18]Status: Disposed22/6/2022AY 2017-18
SATYABHAMA AVADHANULA,KARIMNAGAR vs ACIT, CENTRAL CIRCLE-1(4), HYDERABAD
ITA 171/HYD/2022[2019-20]Status: Disposed22/6/2022AY 2019-20
NARSIMHA REDDY PINDI,HYDERABAD vs ITO WARD-9(3), HYDERABAD
ITA 138/HYD/2022[2017-18]Status: Disposed22/6/2022AY 2017-18
SRI POTTI SRIRAMULU NELLORE DIST CO-OP CENTRAL BANK LIMITED,NELLORE vs ACIT CENTRAL CIRCLE-1, NELLORE
ITA 131/HYD/2022[2017-18]Status: Disposed22/6/2022AY 2017-18
SATCHISANANDA RAO MECHINENI,HYDERABAD vs DEPUTY COMMISSIONER OFINCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 396/HYD/2021[2017-18]Status: Disposed22/6/2022AY 2017-18
SATCHIDANANDA RAO MECHINENI,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(3), HYDERABAD
ITA 395/HYD/2021[2014-15]Status: Disposed22/6/2022AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs SAI REGENCY POWER CORPORATIONS PRIVATE LIMITED, HYDERABAD
ITA 1221/HYD/2019[2012-13]Status: Disposed22/6/2022AY 2012-13
MYLAN LABORATORIES LIMITED (FORMERLY KNOWN AS MATRIX LABORATORIES LIMITED), HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 954/HYD/2017[2008-09]Status: Disposed22/6/2022AY 2008-09
ASTRIX LABORATORIES LIMITED (AMALGAMATED WITH MYLAN LABORATORIES LIMITED) HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 952/HYD/2017[2007-08]Status: Disposed22/6/2022AY 2007-08
HARIYANA STEEL CENTRE (KDM) PRIVATE LIMITED,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 1151/HYD/2017[2011-12]Status: Disposed22/6/2022AY 2011-12
BYRRAJU RAMALINGA RAJU (HUF),HYDERABAD vs ACIT CENTRAL CIRCLE-3(1), HYDERABAD
ITA 110/HYD/2022[2007-08]Status: Disposed21/6/2022AY 2007-08
CHALLA SATISH REDDY HUF,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 46/HYD/2020[2013-14]Status: Disposed20/6/2022AY 2013-14
MOHAMMED ABDUL RAHMAN KHAN,HYDERABAD vs ITO (INT TAXN)-1, HYDERABAD
ITA 85/HYD/2022[2017-18]Status: Disposed14/6/2022AY 2017-18
MARAM SURENDER REDDY,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1524/HYD/2017[2011-12]Status: Disposed14/6/2022AY 2011-12
