← All Benches
ITAT Hyderabad Bench
10,999 judgments
AAKASH ESTATES PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1594/HYD/2018[2007-08]Status: Disposed29/6/2022AY 2007-08
SATYAM VENTURE ENGINEERING SERVICES PRIVATE LIMITED,SECUNDERABAD vs ACIT, HYDERABAD
ITA 362/HYD/2021[2010-2011]Status: Disposed28/6/2022AY 2010-2011
VIBHA AGROTECH LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD
ITA 179/HYD/2018[2013-14]Status: Disposed28/6/2022AY 2013-14
SMT.MAJETY MADHAVI,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD
ITA 1490/HYD/2018[2008-09]Status: Disposed28/6/2022AY 2008-09
MAJETY MADHAVI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD
ITA 1342/HYD/2018[2008-09]Status: Disposed28/6/2022AY 2008-09
MADHAVI MAJETY, VIJAYAWADA,VIJAYAWADA vs DCIT, CENTRAL CIRCLE-6, HYDERABAD, HYDERABAD
ITA 898/HYD/2017[2011-12]Status: Disposed28/6/2022AY 2011-12
MADHAVI MAJETY, VIJAYAWADA,VIJAYAWADA vs DCIT, CENTRAL CIRCLE-6, HYDERABAD, HYDERABAD
ITA 897/HYD/2017[2009-10]Status: Disposed28/6/2022AY 2009-10
MAJETY MADHAVI, VIJAYAWADA,VIJAYAWADA vs DCIT, CENTRAL CIRCLE-1(3), HYDERABAD, HYDERABAD
ITA 675/HYD/2017[2009-10]Status: Disposed28/6/2022AY 2009-10
OLECTRA GREENTECH LIMITED,SECUNDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 63/HYD/2022[2018-19]Status: Disposed27/6/2022AY 2018-19
ITO WARD-3, WARANGAL vs PONNALA RAM MOHAN, WARANGAL
ITA 107/HYD/2022[2013-14]Status: Disposed27/6/2022AY 2013-14
NEERAJ KUMAR AGARWAL,HYDERABAD vs INCOME TAX OFFICER, HYDERABAD
ITA 704/HYD/2020[2006-07]Status: Disposed27/6/2022AY 2006-07
ZUARI CEMENT LIMITED,KADAPA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KADAPA
ITA 66/HYD/2019[2014-15]Status: Disposed27/6/2022AY 2014-15
AVIS HOSPITALS INDIA LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1390/HYD/2019[2016-17]Status: Disposed27/6/2022AY 2016-17
ZUARI CEMENT LIMITED,KADAPA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1, KADAPA
ITA 2169/HYD/2018[2012-13]Status: Disposed27/6/2022AY 2012-13
ZUARI CEMENT LIMITED,KADAPA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), KADAPA
ITA 182/HYD/2018[2013-14]Status: Disposed27/6/2022AY 2013-14
VICTORY ELECTRICAL LIMITED,MEDCHAL vs INCOME TAX OFFICER, WARD-17(4), HYDERABAD
ITA 1096/HYD/2018[2008-09]Status: Disposed27/6/2022AY 2008-09
MYLAN LABORATORIES LIMITED (FORMERLY KNOWN AS MATRIX LABORATORIES LIMITED), HYDERABAD,HYDERABAD vs DCIT, CIRCLE-16(2), HYDERABAD, HYDERABAD
ITA 953/HYD/2017[2007-08]Status: Disposed27/6/2022AY 2007-08
ZUARI CEMENT LIMITED, KADAPA,KADAPA vs ACIT, CIRCLE-1, KADAPA, KADAPA
ITA 254/HYD/2017[2012-13]Status: Disposed27/6/2022AY 2012-13
ZUARI CEMENT LIMITED, KADAPA,KADAPA vs ACIT, CIRCLE-1, KADAPA, KADAPA
ITA 616/HYD/2016[2011-12]Status: Disposed27/6/2022AY 2011-12
SYED SHAFIUDDIN,HYDERABAD vs ITO, INTERNATIONAL TAXATION-2, HYDERABAD
ITA 97/HYD/2022[2017-18]Status: Disposed23/6/2022AY 2017-18
