← All Benches
ITAT Hyderabad Bench
10,999 judgments
LAKSHMI SHANKAR GUMUDAVELLI,HYDERABAD vs INCOME TAX OFFICER, WARD-17(4), HYDERABAD
ITA 148/HYD/2020[2016-17]Status: Disposed30/6/2022AY 2016-17
LAKSHMI SHANKAR GUMUDAVELLI,HYDERABAD vs INCOME TAX OFFICER, WARD-17(4), HYDERABAD
ITA 144/HYD/2020[2014-15]Status: Disposed30/6/2022AY 2014-15
ANURAG GUPTA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(1), HYDERABAD
ITA 113/HYD/2020[2006-07]Status: Disposed30/6/2022AY 2006-07
ANURAG GUPTA,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3, HYDERABAD
ITA 112/HYD/2020[2004-05]Status: Disposed30/6/2022AY 2004-05
INCOME TAX OFFICER, WARD-2, KURNOOL vs VASAVI BULLION CORPORATION, KURNOOL
ITA 279/HYD/2019[2013-14]Status: Disposed30/6/2022AY 2013-14
ASTER RAIL PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 1788/HYD/2018[2014-15]Status: Disposed30/6/2022AY 2014-15
FMS DENTAL HOSPITALS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-17(1), HYDERABAD, HYDERABAD
ITA 226/HYD/2017[2012-13]Status: Disposed30/6/2022AY 2012-13
AGRAWALA SWEETS AND RESTAURANT,HYDERABAD vs NATIONAL FACELESS APPEAL CENTRE (NFAC), DELHI
ITA 72/HYD/2022[2019-2020]Status: Disposed29/6/2022AY 2019-2020
HETERO WIND POWER LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(2), HYDERABAD
ITA 43/HYD/2022[2017-18]Status: Disposed29/6/2022AY 2017-18
SASIDHAR SAMANTULA,NELLORE vs ITO WARD-3, NELLORE
ITA 128/HYD/2022[2017-18]Status: Disposed29/6/2022AY 2017-18
GATI KINTESTU EXPRESS PRIVATE LIMITED,HYDERABAD vs ACIT CENTRAL CIRCLE-2 (1), HYDERABAD
ITA 127/HYD/2022[2019-20]Status: Disposed29/6/2022AY 2019-20
SHAFIUDDIN MOHAMMED,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 146/HYD/2021[2018-19]Status: Disposed29/6/2022AY 2018-19
SHAFIUDDIN MOHAMMED,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 145/HYD/2021[2017-18]Status: Disposed29/6/2022AY 2017-18
SHAFIUDDIN MOHAMMED,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 144/HYD/2021[2016-17]Status: Disposed29/6/2022AY 2016-17
SHAFIUDDIN MOHAMMED,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 143/HYD/2021[2015-16]Status: Disposed29/6/2022AY 2015-16
SHAFIUDDIN MOHAMMED,HYDERABAD vs DCIT, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 142/HYD/2021[2014-15]Status: Disposed29/6/2022AY 2014-15
NARASIMHA REDDY KOTTA,SECUNDERABAD vs INCOME TAX OFFICER, WARD-8(2), HYDERABAD
ITA 575/HYD/2019[2007-08]Status: Disposed29/6/2022AY 2007-08
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PRABHAT AGRI BIOTECH LIMITED, HYDERABAD
ITA 294/HYD/2019[2014-15]Status: Disposed29/6/2022AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PRABHAT AGRI BIOTECH LIMITED, HYDERABAD
ITA 293/HYD/2019[2013-14]Status: Disposed29/6/2022AY 2013-14
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD vs PRABHAT AGRI BIOTECH LIMITED, HYDERABAD
ITA 292/HYD/2019[2012-13]Status: Disposed29/6/2022AY 2012-13
