← All Benches
ITAT Hyderabad Bench
10,999 judgments
VARIETY POLYESTERS LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-17(3), HYDERABAD
ITA 1621/HYD/2018[2013-14]Status: Disposed9/3/2022AY 2013-14
VISION 2K+INC,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 2223/HYD/2017[2005-06]Status: Disposed9/3/2022AY 2005-06
SAI KRISHNA CHENNUPATI,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 524/HYD/2021[2016-17]Status: Disposed8/3/2022AY 2016-17
MANGATRAI JEWELS,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-6(1), HYDERABAD
ITA 20/HYD/2022[2019-20]Status: Disposed8/3/2022AY 2019-20
SAI KRISHNA CHENNUPATI,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CEENTRAL CIRCLE-3(2), HYDERABAD
ITA 525/HYD/2021[2018-19]Status: Disposed8/3/2022AY 2018-19
SAI KRISHNA CHENNUPATI,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 523/HYD/2021[2015-16]Status: Disposed8/3/2022AY 2015-16
M.C MODI EDUCATIONAL TRUST,SECUNDERABAD vs ITO WARD-1(2), HYDERABAD
ITA 207/HYD/2021[2016-17]Status: Disposed8/3/2022AY 2016-17
CHANDRA KANTA BUNG,HYDERABAD vs INCOME TAX OFFICER, WARD-9(2), HYDERABAD
ITA 1488/HYD/2019[2013-14]Status: Disposed8/3/2022AY 2013-14
SREEDHAR REDDY DUDDUKUNTA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), HYDERABAD
ITA 337/HYD/2018[2013-14]Status: Disposed8/3/2022AY 2013-14
KARIM NAWAZ ALLADIN,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 2097/HYD/2018[2007-08]Status: Disposed8/3/2022AY 2007-08
KARIM NAWAZ ALLADIN,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 2096/HYD/2018[2005-06]Status: Disposed8/3/2022AY 2005-06
KARIM NAWAZ ALLADIN,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 2095/HYD/2018[2004-05]Status: Disposed8/3/2022AY 2004-05
KHODAY GOVERDHAN, HYD,HYDERABAD vs ITO, WARD-7(2), HYDERABAD, HYDERABAD
ITA 812/HYD/2016[2007-08]Status: Disposed8/3/2022AY 2007-08
SIMHAPURI BHAVITHA,NELLORE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1, NELLORE
ITA 22/HYD/2022[2019-20]Status: Disposed7/3/2022AY 2019-20
SIMHAPURI BHAVITHA,NELLORE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-1, NELLORE
ITA 21/HYD/2022[2018-19]Status: Disposed7/3/2022AY 2018-19
RAVINDER NARANI,HYDERABAD vs INCOME TAX OFFICERS,WARD-9(1), HYDERABAD
ITA 9/HYD/2022[2019-2020]Status: Disposed4/3/2022AY 2019-2020
GOCL CORPORATION LIMITED,HYDERABAD vs DCIT, CIRCLE 2(1), HYDERABAD
ITA 5/HYD/2022[2005-06]Status: Disposed4/3/2022AY 2005-06
KARUNAKAR REDDY SUDHAKAR DUVVURU,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-6(1), HYDERABAD
ITA 25/HYD/2022[2009-10]Status: Disposed4/3/2022AY 2009-10
SRI TALAPAKA ANNAMACHARYA EDUCATION SOCIETY,KADAPA vs INCOME TAX OFFICERS,(EXEMPTIONS), TIRUPATI
ITA 24/HYD/2022[2015-16]Status: Disposed4/3/2022AY 2015-16
GAJJIREDDY KRISHNAVENI,ANNATAPUR vs ITO WARD-2, ANANTAPUR
ITA 16/HYD/2022[2017-18]Status: Disposed4/3/2022AY 2017-18
