← All Benches
ITAT Hyderabad Bench
10,999 judgments
PANDURANGA CHARY ACHI,SECUNDERABAD vs ITO, (INTERNATIONAL TAXATION)-1, HYDERABAD
ITA 14/HYD/2022[2012-13]Status: Disposed4/3/2022AY 2012-13
AMULYA RATAN VARMA,HYDERABAD vs INCOME TAX OFFICERS,WARD -15(1), HYDERABAD
ITA 11/HYD/2022[2019-2020]Status: Disposed4/3/2022AY 2019-2020
SRI RAMA SPINNER PRIVATE LIMITED,HYDERABAD vs M. BABU RAO, HYDERABAD
ITA 740/HYD/2020[2013-14]Status: Disposed4/3/2022AY 2013-14
BOLLI CHARITABLE SOCIETY,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 47/HYD/2020[NA]Status: Disposed4/3/2022
COMM VAULT SYSTEMS (INDIA) PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 380/HYD/2019[2010-11]Status: Disposed4/3/2022AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD vs KAMBAM RAJESWARI, HYDERABAD
ITA 218/HYD/2019[2010-11]Status: Disposed4/3/2022AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD vs KAMBAM RAJESWARI, HYDERABAD
ITA 217/HYD/2019[2008-09]Status: Disposed4/3/2022AY 2008-09
KAMBAM RAJESWARI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD
ITA 216/HYD/2019[2010-11]Status: Disposed4/3/2022AY 2010-11
KAMBAM RAJESWARI,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD
ITA 215/HYD/2019[2008-09]Status: Disposed4/3/2022AY 2008-09
AMD RESEARCH & DEVELOPMENT CENTER INDIA PRIVATE LIMITED(NOW KNOWN AS AMD INDIA PRIVATE LIMITED),BANGALORE vs JT. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), HYDERABAD
ITA 66/HYD/2018[2010-11]Status: Disposed4/3/2022AY 2010-11
AMD RESEARCH & DEVELOPMENT CENTER INDIA PRIVATE LIMITED(NOW KNOWN AS AMD INDIA PRIVATE LIMITED),BANGALORE vs JT. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), HYDERABAD
ITA 65/HYD/2018[20009-10]Status: Disposed4/3/2022
AMD RESEARCH & DEVELOPMENT CENTER INDIA PRIVATE LIMITED(NOW KNOWN AS AMD INDIA PRIVATE LIMITED),BANGALORE vs JT. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), HYDERABAD
ITA 64/HYD/2018[2008-09]Status: Disposed4/3/2022AY 2008-09
AMD RESEARCH & DEVELOPMENT CENTER INDIA PRIVATE LIMITED(NOW KNOWN AS AMD INDIA PRIVATE LIMITED),BANGALORE vs JT. COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), HYDERABAD
ITA 63/HYD/2018[2007-08]Status: Disposed4/3/2022AY 2007-08
SRB HEIGHTS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(3), HYDERABAD
ITA 2297/HYD/2018[2011-12]Status: Disposed4/3/2022AY 2011-12
SRB HEIGHTS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(3), HYDERABAD
ITA 2296/HYD/2018[2010-11]Status: Disposed4/3/2022AY 2010-11
ANDHRA PRADESH HOUSING BOARD,VIJAYAWADA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 1602/HYD/2017[2013-14]Status: Disposed4/3/2022AY 2013-14
ANDHRA PRADESH HOUSING BOARD,VIJAYAWADA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 1601/HYD/2017[2012-13]Status: Disposed4/3/2022AY 2012-13
ANDHRA PRADESH HOUSING BOARD,VIJAYAWADA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-5(1), HYDERABAD
ITA 1600/HYD/2017[2011-12]Status: Disposed4/3/2022AY 2011-12
V MART STORES,SIDDIPET vs INCOME TAX OFFICERS,WARD-1, SIDDIPET
ITA 479/HYD/2021[2019-2020]Status: Disposed2/3/2022AY 2019-2020
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs INDU PROJECTS LIMITED, HYDERABAD
ITA 189/HYD/2018[2012-13]Status: Disposed28/2/2022AY 2012-13
