← All Benches
ITAT Hyderabad Bench
10,999 judgments
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs INDU PROJECTS LIMITED, HYDERABAD
ITA 188/HYD/2018[2011-12]Status: Disposed28/2/2022AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs INDU PROJECTS LIMITED, HYDERABAD
ITA 187/HYD/2018[2010-11]Status: Disposed28/2/2022AY 2010-11
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs INDU PROJECTS LIMITED, HYDERABAD
ITA 186/HYD/2018[2009-10]Status: Disposed28/2/2022AY 2009-10
UNITED STATES PHARMACOPEIA INDIA PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-8(1), HYDERABAD
ITA 469/HYD/2021[2018-19]Status: Disposed25/2/2022AY 2018-19
SANDADI MEDIA PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
ITA 1614/HYD/2019[2014-15]Status: Disposed25/2/2022AY 2014-15
BHUVANESH REALTORS PRIVATE LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1372/HYD/2019[2016-17]Status: Disposed25/2/2022AY 2016-17
ELECTRONICS CORPORATION OF INDIA LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-17(1), HYDERABAD
ITA 1635/HYD/2018[2014-15]Status: Disposed25/2/2022AY 2014-15
N. RAM MOHAN, KURNOOL,HYDERABAD vs ITO, WARD-2, NANDYAL, NANDYAL
ITA 1133/HYD/2016[2009-10]Status: Disposed25/2/2022AY 2009-10
NAMAN TRADING COMPANY,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-7(1), HYDERABAD
ITA 18/HYD/2022[2018-19]Status: Disposed24/2/2022AY 2018-19
SMART CARE FACILITIES,SECUNDERABAD vs INCOME TAX OFFICERS,WARD -11(1), HYDERABAD
ITA 358/HYD/2021[2019-20]Status: Disposed24/2/2022AY 2019-20
SMART CARE FACILITIES,SECUNDERABAD vs INCOME TAX OFFICERS -WARD -11(1), HYDERABAD
ITA 357/HYD/2021[2018-19]Status: Disposed24/2/2022AY 2018-19
INCOME TAX OFFICER, WARD-2, CHITTOOR vs FARZANA PATTAN, CHITTOOR
ITA 2062/HYD/2018[2013-14]Status: Disposed24/2/2022AY 2013-14
DCIT, CENTRAL CIRCLE-2(4), HYDERABAD, HYDERABAD vs T.V. JANARDHANA RAO, HYDERABAD, HYDERABAD
ITA 1478/HYD/2016[2013-14]Status: Disposed24/2/2022AY 2013-14
DCIT, CENTRAL CIRCLE-2(4), HYDERABAD, HYDERABAD vs TUMMALA CHITTAIAH, HYDERABAD, HYDERABAD
ITA 1477/HYD/2016[2013-14]Status: Disposed24/2/2022AY 2013-14
WELD FUSE PRIVATE LIMITED,HYDERABAD vs ACIT, CIRCLE 17(2), HYDERABAD
ITA 12/HYD/2022[2019-20]Status: Disposed23/2/2022AY 2019-20
DY.COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs LABZONE ELECTRONICS CITY PRIVATE LIMITED (FORMERLY KNOWN AS M/S ALEXANDRIA LABSPACE ELECTRONICS CITY PRIVATE LIMITED), HYDERABAD
ITA 1489/HYD/2019[2013-14]Status: Disposed23/2/2022AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), TIRUPATI vs THE TIRUPATI CO-OPERATIVE BANK, TIRUPATI
ITA 2032/HYD/2018[2012-13]Status: Disposed22/2/2022AY 2012-13
ICONCEPT SOFTWARE SERVICES PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,TDS,CIRCLE-1(1), HYDERABAD
ITA 481/HYD/2021[2017-18]Status: Disposed22/2/2022AY 2017-18
CAPS GOLD PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLR-16(2), HYDERABAD
ITA 451/HYD/2021[2019-2020]Status: Disposed22/2/2022AY 2019-2020
PURPLE TALK INDIA PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE-16(2), HYDERABAD
ITA 450/HYD/2021[2019-20]Status: Disposed22/2/2022AY 2019-20
