← All Benches
ITAT Hyderabad Bench
11,007 judgments
A.P. POWER GENERATION CORPN. LTD., HYD,HYDERABAD vs DCIT, CIRCLE-1(1), HYD, HYDERABAD
ITA 236/HYD/2016[2010-11]Status: Disposed2/11/2022AY 2010-11
V.RAJASEKHAR,HYDERABAD vs INCOME TAX OFFICER, WARD-14(5), HYDERABAD
ITA 1357/HYD/2018[2008-09]Status: Disposed31/10/2022AY 2008-09
BATRONICS INDIA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 1086/HYD/2018[2014-15]Status: Disposed31/10/2022AY 2014-15
BARTRONICS INDIA LIMITED, HYDERABD,HYDERABAD vs DCIT, CIRCLE-1(2), HYDERABAD, HYDERABAD
ITA 723/HYD/2017[2010-11]Status: Disposed31/10/2022AY 2010-11
LEO EDIBLES & FATS LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-16(1), HYDERABAD, HYDERABAD
ITA 17/HYD/2017[2012-13]Status: Disposed31/10/2022AY 2012-13
VENKATA SAI AGENCIES,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1624/HYD/2017[2010-11]Status: Disposed31/10/2022AY 2010-11
VASU AGENCIES,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1623/HYD/2017[2010-11]Status: Disposed31/10/2022AY 2010-11
VASU PHARMA DISTRIBUTORS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-4(1), HYDERABAD
ITA 1622/HYD/2017[2010-11]Status: Disposed31/10/2022AY 2010-11
PALLAVI CONSTRUCTIONS,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD
ITA 649/HYD/2018[2014-15]Status: Disposed31/10/2022AY 2014-15
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs LANCO SOLAR PRIVATE LIMITED, HYDERABAD
ITA 2219/HYD/2018[2014-15]Status: Disposed31/10/2022AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs LANCO SOLAR PRIVATE LIMITED, HYDERABAD
ITA 2218/HYD/2018[2012-13]Status: Disposed31/10/2022AY 2012-13
TRINITY CLEANTECH PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 470/HYD/2021[2017-18]Status: Disposed28/10/2022AY 2017-18
BARTONICS INDIA LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD
ITA 627/HYD/2019[2010-11]Status: Disposed28/10/2022AY 2010-11
BATRONICS INDIA LIMITED,HYDERABAD vs PR.COMMISSIONER OF INCOME TAX -1, HYDERABAD
ITA 430/HYD/2019[2009-10]Status: Disposed28/10/2022AY 2009-10
DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD vs GOKUL GEMS AND JEWELS PRIVATE LIMITED, HYDERABAD
ITA 837/HYD/2018[2014-15]Status: Disposed28/10/2022AY 2014-15
TRINITY CLEANTECH PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(1), HYDERABAD
ITA 543/HYD/2021[2016-17]Status: Disposed28/10/2022AY 2016-17
KAPIL PROPERTY DEVELOPERS LIMITED (FORMERLY KNOWN VEDA CONSTRUCTIONS ),HANUMAKONDA vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(3), HYDERABAD
ITA 173/HYD/2022[2007-08]Status: Disposed25/10/2022AY 2007-08
K.RAVINDRANTH,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-6(1), HYDERABAD
ITA 988/HYD/2019[2006-07]Status: Disposed25/10/2022AY 2006-07
AGARWAL INDUSTRIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(3), HYDERABAD
ITA 1112/HYD/2018[2013-14]Status: Disposed25/10/2022AY 2013-14
AGARWAL INDUSTRIES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-1(4), HYDERABAD
ITA 1111/HYD/2018[2012-13]Status: Disposed25/10/2022AY 2012-13