← All Benches
ITAT Hyderabad Bench
11,007 judgments
ABDUL MAJID KHAN,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(2), HYDERABAD
ITA 455/HYD/2021[2016-17]Status: Disposed15/11/2022AY 2016-17
ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), HYDERABAD vs C VAMSI KRISHNA, HYDERABAD
ITA 543/HYD/2020[2009-10]Status: Disposed15/11/2022AY 2009-10
C VAMSI KRISHNA,HYDERABAD vs DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD
ITA 528/HYD/2020[2010-11]Status: Disposed15/11/2022AY 2010-11
C.VAMSI KRISHNA,HYDERABAD vs DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, HYDERABAD
ITA 526/HYD/2020[2008-09]Status: Disposed15/11/2022AY 2008-09
HRITIK EXIM,SECUNDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-10(1), HYDERABAD
ITA 743/HYD/2019[2014-15]Status: Disposed15/11/2022AY 2014-15
DY. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), HYDERABAD vs SEMBMARINE KAKINANDA LIMITED, HYDERABAD
ITA 123/HYD/2019[2013-14]Status: Disposed15/11/2022AY 2013-14
M/S TAKSHEEL SOLUTIONS LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-2(4), HYDERABAD
ITA 1420/HYD/2017[2010-11]Status: Disposed15/11/2022AY 2010-11
CHANDRA SHEKAR MORLA,HYDERABAD vs ITO WARD-11(3), HYDERABAD
ITA 578/HYD/2022[2017-18]Status: Disposed14/11/2022AY 2017-18
ABDUL MUQEET MOHAMMED,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(4), HYDERABAD
ITA 574/HYD/2022[2019-20]Status: Disposed14/11/2022AY 2019-20
GALADA POWER AND TELECOMMUNICATION LIMITED, HYDERABAD,HYDERABAD vs ACIT, CIRCLE-2(3), HYDERABAD, HYDERABAD
ITA 812/HYD/2017[1987-88 to 1997-98]Status: Disposed9/11/2022
GVK INDUSTRIES LTD., SEC'BAD,SECUNDERABAD vs DCIT, CIRCLE-2(2), HYD, HYDERABAD
ITA 1166/HYD/2016[2002-03]Status: Disposed7/11/2022AY 2002-03
GVK INDUSTRIES LTD., SEC'BAD,SECUNDERABAD vs DCIT, CIRCLE-2(2), HYD, HYDERABAD
ITA 1169/HYD/2016[2006-07]Status: Disposed7/11/2022AY 2006-07
GVK INDUSTRIES LTD., SEC'BAD,SECUNDERABAD vs DCIT, CIRCLE-2(2), HYD, HYDERABAD
ITA 1168/HYD/2016[2005-06]Status: Disposed7/11/2022AY 2005-06
GVK INDUSTRIES LTD., SEC'BAD,SECUNDERABAD vs ACIT, CIRLCE-2(2), HYD, HYDERABAD
ITA 307/HYD/2016[2003-04]Status: Disposed7/11/2022AY 2003-04
GVK INDUSTRIES LTD., SEC'BAD,SECUNDERABAD vs DCIT, CIRCLE-2(2), HYD, HYDERABAD
ITA 1167/HYD/2016[2004-05]Status: Disposed7/11/2022AY 2004-05
DEPUTY COMMISSIONER OF INCOME TAX,(INTERNATIONAL TAXATION)-1, HYDERABAD vs NADI ALI MIRZA RA OF SHAMSU UI ZOHA JERMAIN, HYDERABAD
ITA 506/HYD/2021[2011-12]Status: Disposed3/11/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX,(INTERNATIONAL TAXATION)-1, HYDERABAD vs NADI ALI MIRZA, HYDERABAD
ITA 505/HYD/2021[2011-12]Status: Disposed3/11/2022AY 2011-12
HARITHA FERTILISERS LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 374/HYD/2018[2013-14]Status: Disposed3/11/2022AY 2013-14
ACIT CENTRAL CIRCLE-1(3), HYDERABAD vs RAICHANDANI PAHAL DEVELOPERS LLP, HYDERABAD
ITA 267/HYD/2022[2019-20]Status: Disposed2/11/2022AY 2019-20
ANDHRA PRADESH POWER GENERATION CORPORATION LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), HYDERABAD
ITA 75/HYD/2018[2010-11]Status: Disposed2/11/2022AY 2010-11
