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ITAT Hyderabad Bench
11,007 judgments
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1)., HYDERABAD vs A. BHARATHI., HYDERABAD
ITA 1184/HYD/2017[2010-11]Status: Disposed25/10/2022AY 2010-11
ASST. COMMISSIONER OF INCOME TAX, CIRCLE-9(1)., HYDERABAD vs A.BHARATHI., HYDERABAD
ITA 1183/HYD/2017[2009-10]Status: Disposed25/10/2022AY 2009-10
VONAMALA JAGDISHWARAIAH,SECUNDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1(1), HYDERABAD
ITA 200/HYD/2022[2018-19]Status: Heard21/10/2022AY 2018-19
MADHU VELAYUDHAN,HYDERABAD vs ITO WARD-11(2), HYDERABAD
ITA 137/HYD/2022[2015-16]Status: Disposed20/10/2022AY 2015-16
AISWARYA ART CREATIONS PRIVATE LIMITED,HYDERABAD vs ADDL. COMMISSIONER OF INCOME TAX-RANGE -13, HYDERABAD
ITA 1535/HYD/2018[2011-12]Status: Disposed20/10/2022AY 2011-12
BASAI STEEL & POWER LTD., HYD,HYDERABAD vs DCIT, CIRCLE-1(3), HYD, HYDERABAD
ITA 891/HYD/2016[2011-12]Status: Disposed20/10/2022AY 2011-12
BASAI STEELS & POWER PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-1(3), HYDERABAD, HYDERABAD
ITA 1891/HYD/2014[2010-11]Status: Disposed20/10/2022AY 2010-11
BASAI STEELS & POWERS PRIVATE LIMITED,HYDERABAD vs DY.CIT, CIRCLE-1(3), HYDERABAD
ITA 1114/HYD/2014[2009-10]Status: Disposed20/10/2022AY 2009-10
SAPTAGIRI GRAMEENA BANK,CHITTOOR vs ACIT, CIRCLE-1(1), TIRUPATI
ITA 341/HYD/2022[2014-15]Status: Heard19/10/2022AY 2014-15
MANJUSHA NIMMATOORI,HYDERABAD vs ACIT CENTRAL CIRCLE-2(4), HYDERABAD
ITA 323/HYD/2022[2015-16]Status: Disposed19/10/2022AY 2015-16
MANJUSHA NIMMATOORI,HYDERABAD vs ACIT, CENTRAL CIRCLE-2(4), HYDERABAD
ITA 322/HYD/2022[2013-14]Status: Disposed19/10/2022AY 2013-14
TALLA LAXMI,HYDERABAD vs ACIT CIRCLE-10(1), HYDERABAD
ITA 230/HYD/2022[2017-18]Status: Heard19/10/2022AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE1-(2), HYDERABAD vs SUNIL NARANG, HYDERABAD
ITA 57/HYD/2021[2017-18]Status: Heard19/10/2022AY 2017-18
JAYASRI AGENCIES PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 392/HYD/2021[2017-18]Status: Disposed19/10/2022AY 2017-18
INDIA TELECOM FINANCE CORPORATION LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 391/HYD/2021[2017-18]Status: Disposed19/10/2022AY 2017-18
GOLDSTONE TECHNOLOGIES LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 390/HYD/2021[2017-18]Status: Disposed19/10/2022AY 2017-18
SUVISHAL POWER GEN LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 389/HYD/2021[2017-18]Status: Disposed19/10/2022AY 2017-18
SEVERA CONSTRUCTIONS PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOMETAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 388/HYD/2021[2017-18]Status: Disposed19/10/2022AY 2017-18
ACIT, CIRCLE-8(1), HYDERABAD vs DELOITTE AND TOUCHE ASSURANCE AND ENTERPRISES RISK SERVICES INDIA PRIVATE LIMITED, HYDERABAD
ITA 245/HYD/2022[2019-20]Status: Heard18/10/2022AY 2019-20
JHONY SHAIK,NALGONDA vs ITO WARD-1, NALGONDA
ITA 233/HYD/2022[2017-18]Status: Disposed18/10/2022AY 2017-18