← All Benches
ITAT Hyderabad Bench
11,007 judgments
INDUR AVENUES AND FOODS PRIVATE LIMITED,NIZAMABAD vs DEPUTY COMMISIONER OF INCOME TAX,CENTRAL CIRCLE-2(3), HYDERABAD
ITA 177/HYD/2022[2018-19]Status: Disposed18/10/2022AY 2018-19
KAUSALYA AGRO FARMS & DEVELOPERS PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(3), HYDERABAD
ITA 176/HYD/2022[2018-19]Status: Disposed18/10/2022AY 2018-19
KAUSALYA MANAGEMENT SERVICES AND STRUCTURES PRIVATE LIMTED,KARIMNAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(3), HYDERABAD
ITA 175/HYD/2022[2018-19]Status: Disposed18/10/2022AY 2018-19
KAPIL FOODS AND STRUCTURES PRIVATE LIMITED,WARANGAL vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(3), HYDERABAD
ITA 174/HYD/2022[2018-19]Status: Disposed18/10/2022AY 2018-19
TRINITY INFRAVENTURES LIMITED,NEW DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
ITA 541/HYD/2021[2016-17]Status: Disposed18/10/2022AY 2016-17
SRINIVASULU NAIDU ANCHURU,NELLORE vs INCOME TAX OFFICER, WARD-5, NELLORE
ITA 1667/HYD/2019[2011-12]Status: Disposed18/10/2022AY 2011-12
DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD vs JATH WIND ENERGY PRIVATE LIMITED, HYDERABAD
ITA 1321/HYD/2019[2016-17]Status: Disposed18/10/2022AY 2016-17
SRINATH REDDY NALLA,HYDERABAD vs INCOME TAX OFFICER, WARD-6(2), HYDERABAD
ITA 1233/HYD/2019[2013-14]Status: Disposed18/10/2022AY 2013-14
ACIT, CIRCLE-5(1), HYDERABAD vs LAMPEX ELECTRONICS LIMITED, HYDERABAD
ITA 96/HYD/2021[2017-18]Status: Disposed17/10/2022AY 2017-18
ORBIT VENTURES,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD
ITA 9/HYD/2021[2011-12]Status: Disposed17/10/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(4), HYDERABAD vs ORBIT VENTURES, HYDERABAD
ITA 36/HYD/2021[2017-18]Status: Disposed17/10/2022AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 3(4), HYDERABAD vs ORBIT VENTURES, HYDERABAD
ITA 35/HYD/2021[2012-13]Status: Disposed17/10/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD vs ORBIT VENTURES, HYDERABAD
ITA 34/HYD/2021[2011-12]Status: Disposed17/10/2022AY 2011-12
ORBIT VENTURES,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD
ITA 13/HYD/2021[2017-18]Status: Disposed17/10/2022AY 2017-18
ORBIT VENTURES,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3(4), HYDERABAD
ITA 10/HYD/2021[2012-13]Status: Disposed17/10/2022AY 2012-13
SARITHA SHIVAYYAGARI,HYDERABAD vs INCOME TAX OFFICER, WARD-11(3), HYDERABAD
ITA 98/HYD/2020[2009-10]Status: Disposed17/10/2022AY 2009-10
LAMPEX ELECTRONICS LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD
ITA 589/HYD/2020[2017-18]Status: Disposed17/10/2022AY 2017-18
NEETA GOSWAMI,HYDERABAD vs INCOME TAX OFFICER, WARD-12(3), HYDERABAD
ITA 1584/HYD/2019[2016-17]Status: Disposed17/10/2022AY 2016-17
TUMU RAJKUMAR,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 1291/HYD/2019[2016-17]Status: Disposed17/10/2022AY 2016-17
JAYA DIAGNOSTIC & RESEARCH CENTRE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 153/HYD/2018[2014-15]Status: Disposed17/10/2022AY 2014-15
