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ITAT Hyderabad Bench
11,007 judgments
INDUPUR SRINIVASULA REDDY,NELLORE vs ITO WARD-4, NELLORE
ITA 365/HYD/2022[2016-17]Status: Disposed14/10/2022AY 2016-17
HI-TECH ELECTRICALS,HYDERABAD vs ITO WARD-4(2), HYDERABAD
ITA 236/HYD/2021[2015-16]Status: Disposed14/10/2022AY 2015-16
VENKAT NARSIMHA REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-9(3), HYDERABAD
ITA 579/HYD/2019[2014-15]Status: Disposed14/10/2022AY 2014-15
RAMESH BABU NIMMATOORI,HYDERABAD vs ACIT CENTRAL CIRCLE-2(4), HYDERABAD
ITA 324/HYD/2022[2015-16]Status: Disposed13/10/2022AY 2015-16
SULOCHANA NIMMATOORI,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD
ITA 318/HYD/2022[2016-17]Status: Disposed13/10/2022AY 2016-17
SULOCHANA NIMMATOORI,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD
ITA 317/HYD/2022[2015-16]Status: Disposed13/10/2022AY 2015-16
SULOCHANA NIMMATOORI,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD
ITA 316/HYD/2022[2014-15]Status: Disposed13/10/2022AY 2014-15
SULOCHANA NIMMATOORI,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD
ITA 315/HYD/2022[2013-14]Status: Disposed13/10/2022AY 2013-14
SULOCHANA NIMMATOORI,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD
ITA 314/HYD/2022[2012-13]Status: Disposed13/10/2022AY 2012-13
KSK ENERGY VENTURES LIMITED,HYDERABAD vs ADDL.CIT, RANGE-2, HYDERABAD, HYDERABAD
ITA 109/HYD/2015[2010-11]Status: Disposed13/10/2022AY 2010-11
OM SHIV SHAKTI IRON INDUSTRIES PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSIOONER OF INCOME TAX,CIRCLE-5(1), HYDERABAD
ITA 327/HYD/2022[2020-21]Status: Disposed12/10/2022AY 2020-21
SURESH CHAVAN,HYDERABAD vs ACIT CENTRAL CIRCLE-1(2), HYDERABAD
ITA 242/HYD/2022[2019-20]Status: Disposed11/10/2022AY 2019-20
BBR PROJECTS LIMITED,HYDERABAD vs ITO WARD-1(4), HYDERABAD
ITA 113/HYD/2022[2017-18]Status: Disposed11/10/2022AY 2017-18
DY. COMMISSIONER OF INCOME TAX, CIRCLE-1(2), HYDERABAD vs BHAGIRADHA CHEMICALS & INDUSTRIES LIMITED, HYDERABAD
ITA 121/HYD/2019[2010-11]Status: Disposed11/10/2022AY 2010-11
INFINITI METAL PRODUCTS INDIA LIMITED(FORMERLY KNOWN AS ENDEAVOUR INDUSTRIES LIMITED),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(2), HYDERABAD
ITA 793/HYD/2018[2007-08]Status: Disposed11/10/2022AY 2007-08
ICSA (INDIA) LTD., HYD,HYDERABAD vs ADDL.CIT, CIRCLE-2, HYD, HYDERABAD
ITA 912/HYD/2016[2011-12]Status: Disposed11/10/2022AY 2011-12
THE KHADER MEMORIAL EDUCATIONAL SOCIETY,HYDERABAD vs INCOME TAX (EXEMPTION ),WARD -1(3), HYDERABAD
ITA 214/HYD/2022[2016-17]Status: Heard10/10/2022AY 2016-17
SRI VAISHNAVI GLOBAL AVENUES AND INFRA SOLUTIONS PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(3), HYDERABAD
ITA 1925/HYD/2018[2014-15]Status: Disposed10/10/2022AY 2014-15
LANCO INFRATECH LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-16(1), HYDERABAD
ITA 7/HYD/2018[2013-14]Status: Disposed3/10/2022AY 2013-14
SANDEEP GOUD NATHI,WARANGAL vs ACIT, CENTRAL CIRCLE-1(1), HYDERABAD
ITA 415/HYD/2022[2019-20]Status: Disposed29/9/2022AY 2019-20
