← All Benches
ITAT Hyderabad Bench
11,007 judgments
KAKATIYA URBAN DEVELOPMENT AUTHORITY,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1722/HYD/2019[2009-10]Status: Disposed26/12/2022AY 2009-10
PRASAD SP ENTERTAINMENT LLP,HYDERABAD vs ACIT, CIRCLE-1(2), HYDERABAD
ITA 261/HYD/2022[2019-20]Status: Disposed21/12/2022AY 2019-20
BALARAJ GUTTAMIDI,MANIKONDA vs INCOME TAX OFFICER, WARD-8(1), HYDERABAD
ITA 262/HYD/2020[2017-18]Status: Disposed21/12/2022AY 2017-18
KOLLA GOWRI,CHENNAI vs INCOME TAX OFFICER, WARD-2, CHITTOOR
ITA 1039/HYD/2019[2013-14]Status: Disposed21/12/2022AY 2013-14
SAHRUDAYA HEALTH CARE (KURNOOL) PRIVATE LIMITED,HYDERABAD vs ITO, WARD-3(1), HYDERABAD
ITA 596/HYD/2022[2018-19]Status: Disposed20/12/2022AY 2018-19
SUBRAHMANYAM JAGARLAMUDI,HYDERABAD vs ITO WARD-11(1), HYDERABAD
ITA 414/HYD/2022[2013-14]Status: Heard20/12/2022AY 2013-14
PANINEEYS SANSKRIT COLLEGES TRUST,HYDERABAD vs INCOME TAX OFFICER,(EXEMPTIONS)-3, HYDERABAD
ITA 220/HYD/2022[2015-16]Status: Disposed20/12/2022AY 2015-16
PULI CHAKRAPANI REDDY,CHITTOOR vs INCOME TAX OFFICER, WARD-1(1), TIRUPATI
ITA 944/HYD/2019[2014-15]Status: Disposed20/12/2022AY 2014-15
HEMAKUMAR REDDY POUTTIAKULA,CHITTOOR vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), TIRUPATI
ITA 1622/HYD/2019[2015-16]Status: Disposed20/12/2022AY 2015-16
SAHODHAR REDDY MUDDASANI,WARANGAL vs DCIT, CENTRAL CIRCLE -1(3), HYDERABAD
ITA 462/HYD/2022[2019-20]Status: Disposed19/12/2022AY 2019-20
SRI KIRTHAN REDDY MUDDASANI,WARANGAL vs DCIT, CENTRAL CIRCLE -1(3), HYDERABAD
ITA 461/HYD/2022[2015-16]Status: Disposed19/12/2022AY 2015-16
SRI KIRTHAN REDDY MUDDASANI,WARANGAL vs DCIT, CENTRAL CIRCLE -1(3), HYDERABAD
ITA 460/HYD/2022[2014-15]Status: Disposed19/12/2022AY 2014-15
SRI KIRTHAN REDDY MUDDASANI,WARANGAL vs DCIT, CENTRAL CIRCLE -1(3), HYDERABAD
ITA 459/HYD/2022[2013-14]Status: Disposed19/12/2022AY 2013-14
ASSSITANT COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(1), HYDERABAD vs SYED AKHTAR, HYDERABAD
ITA 299/HYD/2022[2018-19]Status: Disposed19/12/2022AY 2018-19
SHASHIKALA GUPTA,HYDERABAD vs ITO WARD-10(1), HYDERABAD
ITA 222/HYD/2022[2017-18]Status: Disposed19/12/2022AY 2017-18
EGWOOD BOARDS AND PANELS PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-3(1), HYDERABAD
ITA 216/HYD/2022[2018-19]Status: Disposed19/12/2022AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(3), HYDERABAD vs MECHINENI PROJECTS PRIVATE LIMITED, HYDERABAD
ITA 56/HYD/2021[2015-16]Status: Disposed19/12/2022AY 2015-16
RAJA GOPAL REDDY GOLI,HYDERABAD vs ITO WARD-11(5), HYDERABAD
ITA 139/HYD/2021[2015-16]Status: Disposed19/12/2022AY 2015-16
GRIP STRAPPING TECHNOLOGIES PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-2(2), HYDERABAD
ITA 249/HYD/2022[2018-19]Status: Disposed16/12/2022AY 2018-19
SAMRIDDHI PETROPRODUCTS PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD
ITA 580/HYD/2022[2014-15]Status: Disposed15/12/2022AY 2014-15