← All Benches
ITAT Hyderabad Bench
11,007 judgments
GALLA RAVINDRANATH HUF,HYDERABAD vs INCOME TAX OFFICERS,WARD -2, ANANTAPUR
ITA 435/HYD/2021[2015-16]Status: Disposed15/12/2022AY 2015-16
JENENDRA KUMAR JAIN,RAJASTHAN vs INCOME TAX OFFICERS,(INTERNATIONAL TAXATION)-1, HYDERABAD
ITA 415/HYD/2021[2016-17]Status: Disposed15/12/2022AY 2016-17
DY. COMMISSIONER OF INCOME TAX, CIRCLE-16(1), HYDERABAD vs NIPRO MEDICAL INDIA PRIVATE LIMITED, HYDERABAD
ITA 1410/HYD/2019[2016-17]Status: Disposed15/12/2022AY 2016-17
SRIDEVI VUYYURU,HYDER vs ITO WARD-11(5), HYDERABAD
ITA 575/HYD/2022[2017-18]Status: Disposed14/12/2022AY 2017-18
SRINIVAS REDDY KOMATIREDDY,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(2), HYDERABAD
ITA 332/HYD/2021[2017-18]Status: Disposed14/12/2022AY 2017-18
SRINIVAS REDDY KOMATIREDDY,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(2), HYDERABAD
ITA 331/HYD/2021[2016-17]Status: Disposed14/12/2022AY 2016-17
SRINIVAS REDDY KOMATIREDDY,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD
ITA 330/HYD/2021[2015-16]Status: Disposed14/12/2022AY 2015-16
CDK GLOBAL (INDIA) PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE -1 (1), HYDERABAD
ITA 135/HYD/2022[2017-18]Status: Disposed13/12/2022AY 2017-18
NIRMALA INFRA PROJECTS INDIA PRIVATE LIMITED,HYDERABAD vs ITO, WARD TDS-2(1), HYDERABAD
ITA 669/HYD/2022[2016-17]Status: Disposed12/12/2022AY 2016-17
NIRMALA INFRA PROJECTS INDIA PRIVATE LIMITED,HYDERABAD vs ITO, WARD TDS-2(1), HYDERABAD
ITA 668/HYD/2022[2015-16]Status: Disposed12/12/2022AY 2015-16
NIRMALA INFRA PROJECTS INDIA PRIVATE LIMITED,HYDERABAD vs ITO, WARD TDS-2(1), HYDERABAD
ITA 667/HYD/2022[2014-15]Status: Disposed12/12/2022AY 2014-15
NIRMALA INFRA PROJECTS INDIA PRIVATE LIMITED,HYDERABAD vs DCIT, CIRCLE-5(1), HYDERABAD
ITA 666/HYD/2022[2013-14]Status: Disposed12/12/2022AY 2013-14
WISSEN INFOTECH PRIVATE LIMITED,HYDERABAD vs DEPUTY COMMISSSIONER OF INCOME TAX,CIRCLE-17(2), HYDERABAD
ITA 329/HYD/2021[2016-17]Status: Disposed12/12/2022AY 2016-17
ROCKSALT INTERACTIVE GAMES PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(2), HYDERABAD
ITA 403/HYD/2020[2015-16]Status: Disposed12/12/2022AY 2015-16
WISSEN INFOTECH PRIVATE LIMITED,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-17(2), HYDERABAD
ITA 1820/HYD/2019[2015-16]Status: Disposed12/12/2022AY 2015-16
FERNANDEZ FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1884/HYD/2019[NA]Status: Disposed8/12/2022
FERNANDEZ FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
ITA 299/HYD/2020[NA]Status: Disposed8/12/2022
FERNANDEZ FOUNDATION,HYDERABAD vs COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1885/HYD/2019[NA]Status: Disposed8/12/2022
KASHINATH HOMKAR,HYDERABAD vs ITO, WARD-4(3), HYDERABAD
ITA 256/HYD/2022[2017-18]Status: Disposed7/12/2022AY 2017-18
DUCERE TECHNOLOGIES PRIVATE LIMITED,SECUNDERABAD vs DCIT., CIRCLE-8(1), HYDERABAD
ITA 608/HYD/2022[2020-21]Status: Disposed5/12/2022AY 2020-21