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ITAT Hyderabad Bench

11,007 judgments

PURUSHOTHAMA REDDY VANKI REDDY,TIRUPATHI vs ADIT,(INT. TAXN)-1, HYDERABAD

ITA 526/HYD/2022[2018-19]Status: Disposed5/12/2022AY 2018-19

SUMATHI CORPORATE SERVICES PRIVATE LIMITED,HYDERABAD vs ITO WARD-3(1), HYDERABAD

ITA 530/HYD/2022[2019-20]Status: Disposed30/11/2022AY 2019-20

MAHATMA REDDY SAMA,HYDERABAD vs ACIT, CENTRAL CIRCLE-1(2), HYDERABAD

ITA 529/HYD/2022[2019-20]Status: Disposed30/11/2022AY 2019-20

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs ASCEND TELECOM INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD

ITA 556/HYD/2020[2017-18]Status: Disposed30/11/2022AY 2017-18

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs ASCEND TELECOM INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD

ITA 555/HYD/2020[2014-15]Status: Disposed30/11/2022AY 2014-15

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs ASCEND TELECOM INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD

ITA 554/HYD/2020[2013-14]Status: Disposed30/11/2022AY 2013-14

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs ASCEND TELECOM INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD

ITA 553/HYD/2020[2012-13]Status: Disposed30/11/2022AY 2012-13

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs ASCEND TELCOM INFRASTRUTURE PRIVATE LIMITED, HYDERABAD

ITA 510/HYD/2020[2016-17]Status: Disposed30/11/2022AY 2016-17

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-3(2), HYDERABAD vs ASCEND TELCOM INFRASTRUTURE PRIVATE LIMITED, HYDERABAD

ITA 509/HYD/2020[2015-16]Status: Disposed30/11/2022AY 2015-16

MAYTAS-RITHWIK(JV),HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-14(1), HYDERABAD

ITA 1324/HYD/2018[2014-15]Status: Disposed30/11/2022AY 2014-15

VENKATA RAMI REDDY CONSTRUCTIONS,KADAPA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), KADAPA

ITA 424/HYD/2020[2015-16]Status: Heard29/11/2022AY 2015-16

INCOME TAX OFFICER, WARD-1, KADAPA vs PRITHAM & PRATHIK HOSPITALS PRIVATE LIMITED, KADAPA

ITA 97/HYD/2019[2014-15]Status: Disposed29/11/2022AY 2014-15

AGRI GOLD CONSTRUCTIONS PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD

ITA 53/HYD/2018[2014-15]Status: Heard29/11/2022AY 2014-15

AGRI GOLD CONSTRUCTIONS PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD

ITA 52/HYD/2018[2013-14]Status: Heard29/11/2022AY 2013-14

AGRI GOLD CONSTRUCTIONS PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD

ITA 51/HYD/2018[2012-13]Status: Heard29/11/2022AY 2012-13

AGRI GOLD CONSTRUCTIONS PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD

ITA 50/HYD/2018[2011-12]Status: Heard29/11/2022AY 2011-12

AGRI GOLD CONSTRUCTIONS PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD

ITA 49/HYD/2018[2010-11]Status: Heard29/11/2022AY 2010-11

AGRI GOLD CONSTRUCTION PRIVATE LIMITED,VIJAYAWADA vs DY. COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-2(4), HYDERABAD

ITA 48/HYD/2018[2009-10]Status: Heard29/11/2022AY 2009-10

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs AGRI GOLD CONSTRUCTIONS PRIVATE LIMITED, VIJAYAWADA

ITA 213/HYD/2018[2008-09]Status: Heard29/11/2022AY 2008-09

DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), HYDERABAD vs AGRI GOLD CONSTRUCTION PRIVATE LIMITED, VIJAYAWADA

ITA 20/HYD/2018[2013-14]Status: Heard29/11/2022AY 2013-14