← All Benches
ITAT Hyderabad Bench
11,007 judgments
PADMAVATHI LEKKALA,HYDERABAD vs ACIT, CENTRAL CIRCLE-3(2), HYDERABAD
ITA 455/HYD/2022[2013-14]Status: Disposed27/12/2022AY 2013-14
SANJEEVA REDDY TALLA,HYDERABAD vs DCIT, CENTRAL CIRCLE -1(3), HYDERABAD
ITA 454/HYD/2022[2019-20]Status: Disposed27/12/2022AY 2019-20
ACIT CIRCLE-1(1), TIRUPATI vs MAKAM RADHAKRISHNA RAMMOHAN, MADANAPALLE
ITA 252/HYD/2022[2018-19]Status: Disposed27/12/2022AY 2018-19
C.GOPI KRISHNA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-(2), HYDERABAD
ITA 1666/HYD/2019[2010-11]Status: Disposed27/12/2022AY 2010-11
C GOPI KRISHNA,HYDERABAD vs DY. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-(2), HYDERABAD
ITA 1665/HYD/2019[2009-10]Status: Disposed27/12/2022AY 2009-10
P SIVA RAMA KRISHNA PRASAD,HYDERABAD vs INCOME TAX OFFICER, WARD-6(4), HYDERABAD
ITA 2041/HYD/2017[2007-08]Status: Disposed27/12/2022AY 2007-08
MADHU KUMAR PATEL,HYDERABAD vs ADIT,(INT. TAXN)-2, HYDERABAD
ITA 395/HYD/2022[2015-16]Status: Disposed26/12/2022AY 2015-16
DCIT, EXEMPTIONS CIRCLE, HYDERABAD vs HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY, SECUNDERABAD
ITA 326/HYD/2022[2018-19]Status: Disposed26/12/2022AY 2018-19
HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY,HYDERABAD vs DCIT, EXEMPTIONS CIRCLE-1(1), HYDERABAD
ITA 271/HYD/2022[2018-19]Status: Disposed26/12/2022AY 2018-19
MYLAN PHARMACEUTICALS PRIVATE LIMITED,HYDERABAD vs ITO WARD-16(3), HYDERABAD
ITA 122/HYD/2022[2016-17]Status: Disposed26/12/2022AY 2016-17
MYLAN LABORATOREIS LIMITED,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-16(2), HYDERABAD
ITA 1897/HYD/2019[2015-16]Status: Disposed26/12/2022AY 2015-16
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs KAKATIYA URBAN DEVELOPMENT AUTHORITY, WARANGAL
ITA 1881/HYD/2019[2013-14]Status: Disposed26/12/2022AY 2013-14
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs KAKATIYA URBAN DEVELOPMENT AUTHORITY, WARANGAL
ITA 1880/HYD/2019[2012-13]Status: Disposed26/12/2022AY 2012-13
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs KAKATIYA URBAN DEVELOPMENT AUTHORITY, WARANGAL
ITA 1879/HYD/2019[2011-12]Status: Disposed26/12/2022AY 2011-12
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs KAKATIYA URBAN DEVELOPMENT AUTHORITY, HYDERABAD
ITA 1878/HYD/2019[2010-11]Status: Disposed26/12/2022AY 2010-11
ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD vs KAKATIYA URBAN DEVELOPMENT AUTHORITY, WARANGAL
ITA 1877/HYD/2019[2009-10]Status: Disposed26/12/2022AY 2009-10
KAKATIYA URBAN DEVELOPMENT AUTHORITY,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1726/HYD/2019[2013-14]Status: Disposed26/12/2022AY 2013-14
KAKATIYA URBAN DEVELOPMENT AUTHORITY,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1725/HYD/2019[2012-13]Status: Disposed26/12/2022AY 2012-13
KAKATIYA URBAN DEVELOPMENT AUTHORITY,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1724/HYD/2019[2011-12]Status: Disposed26/12/2022AY 2011-12
KAKATIYA URBAN DEVELOPMENT AUTHORITY,WARANGAL vs ASST. COMMISSIONER OF INCOME TAX, (EXEMPTIONS), HYDERABAD
ITA 1723/HYD/2019[2010-11]Status: Disposed26/12/2022AY 2010-11
