ITAT Hyderabad Bench
10,989 judgments
STAYAM COMPUTER SERVICES LIMITED,HYDERABAD vs ADDL. CIT, CENTRAL CIRCLE - 1, HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
ADDL. CIT, HYDERABAD vs M/S SATYAM COMPUTER SERVICES LTD., HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
ADDL. CIT, HYDERABAD vs M/S SATYAM COMPUTER SERVICES LTD., HYDERABAD
SATYAM COMPUTER SERVICES LIMITED,HYDERABAD vs THE ACIT CENTRAL RANGE-3, HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
SATYAM COMPUTER SERVICES LIMITED,HYDERABAD vs THE ACIT CENTRAL RANGE-3, HYDERABAD
SATYAM COMPUTER SERVICES LIMITED,HYDERABAD vs THE ACIT CENTRAL RANGE-3, HYDERABAD
SATYAM COMPUTER SERVICES LIMITED,HYDERABAD vs THE ACIT CENTRAL RANGE-3, HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
INCOME TAX OFFICER EXEMPTION WARD, TIRUPATI vs SREE SSV GATE SOCIETY, TIRUPATI
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
SURESH KUMAR VOBBILISETTY,HYDERABAD vs INCOME TAX OFFICER, INTERNATIONAL TAXATION-2, HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
DCIT CIRCLE-1(3), HYDERABAD vs IMTIAZ FAROOQI, HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAVULA RAVINDER REDDY,WARANGAL vs ITO., WARD-1, WARANGAL
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
INCOME TAX OFFICER, WARD-1, WARANGAL vs SATHISH PONNAM, PARKAL
SAVITHRAMMA REDDICHERLA,CHITTOOR vs INCOME TAX OFFICER, WARD - 1(3), TIRUPATHI
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी. सं / ITA No.357/Hyd/2024 (निर्धारण वर्ष / Assessment Year: 2016-17) Savithramma Reddicherla Vs. Income Tax Officer Chittoor Ward-1(3) [PAN : ATPPR3972A] Tirupathi अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती द्वारा/Assessee by: Shri K.A.Sai Prasad, AR राजस्व द्वारा/Revenue by: Dr.Sachin Kumar, DR सुनवाई की तारीख/Date of hearing: 24/02/2025 घोषणा की तारीख/Pronouncement on: 06/03/2025 आदेश /
SIVAKUMAR CHILUVURI,TELANGANA vs ADIT (INT TAXN)-1, HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
HARSCO INDIA PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE 2(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
IVY SOFTWARE DEVELOPMENT SERVICES PRIVATE LIMITED ,HYDERABAD vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
GUTTA JAGAN MOHAN REDDY,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
INFOR (INDIA) PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE - 2(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं / ITA No.803/Hyd/2024 & 891/Hyd/2024 (निर्धारण वर्ष / Assessment Year: 2020-21 & 2017-18) Infor (India) Private Ltd. Vs. DCIT, Circle-2(1) Hyderabad Hyderabad [PAN : AAACB6197Q] ACIT, Circle-2(1) Hyderabad अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती द्वारा/Assessee by: Ms.Lavanya Podisetty, AR राजस्व द्वारा/Revenue by: Ms.M.Narmada, CIT-DR सुनवाई की तारीख/Date of hearing: 25/02/2025 घोष
INFOR (INDIA) PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE - 2(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं / ITA No.803/Hyd/2024 & 891/Hyd/2024 (निर्धारण वर्ष / Assessment Year: 2020-21 & 2017-18) Infor (India) Private Ltd. Vs. DCIT, Circle-2(1) Hyderabad Hyderabad [PAN : AAACB6197Q] ACIT, Circle-2(1) Hyderabad अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती द्वारा/Assessee by: Ms.Lavanya Podisetty, AR राजस्व द्वारा/Revenue by: Ms.M.Narmada, CIT-DR सुनवाई की तारीख/Date of hearing: 25/02/2025 घोष
PADMAVATHI GUTTA,HYDERABAD vs ITO., WARD-4(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
