ITAT Hyderabad Bench
10,989 judgments
UNICORPUS HEALTH FOUNDATION,SECUNDERABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
SHRI K. NARASIMHA CHARY, HONʼBLE (Judicial Member)
KOSARAJU RAMAKRISHNA,HYDERABAD vs INCOME TAX OFFICER, WARD-9(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
ACIT., CIRCLE-5(1), HYDERABAD vs PIONEER ALUMINIUM INDUSTRIES LIMITED, HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
PIONEER ALUMINIUM INDUSTRIES LIMITED,HYDERABAD vs ACIT, CIRCLE-1(1), HYDERABAD
SHRI MANJUNATHA G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
PANINEEYA SANSKRIT COLLEGE TRUST,HYDERABAD vs INCOME TAX OFFICER (EXEMPTIONS)-3, HYDERABAD
BHARGAVA SWAROOP CHITTURI ,HYDERABAD vs ITO., WARD-6(1), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ANANTAPUR DISTRICT CO-OPERATIVE STAFF CO-OPERATIVE SOCIETY LIMITED,ANANTAPUR vs ITO., WARD-1, ANANTAPUR
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIа (Accountant Member)
SYED GHIYASUDDIN,HYDERABAD vs ITO., WARD-9(1), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DAGGUBATI VENKATESH,CHENNAI vs DCIT., CENTRAL CIRCLE-1(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KUMARASWAMY THADEM,WARANGAL vs INCOME TAX OFFICER, WARD-3, WARANGAL
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
RAHIMAN BABA SHAIK,KURNOOL vs ITO., WARD-1, KURNOOL
SHRI MANJUNATHA G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
LQ PAY INDIA PRIVATE LIMITED,HYDERABAD vs ACIT., CIRCLE-5(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Manjunatha, G. (Accountant Member)
LAXMI SIDDHARTH TRANSMISSIONS LLP,ZIZAMABAD vs ACIT., CIRCLE-1, NIZAMABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
SOUBHAGYA SINDHU TRUST,ANANTHAPUR vs ITO., WARD-1, ANANTAPUR
SHRI MANJUNATHA G (Accountant Member), SHRI K. NARASIMHA CHARY (Judicial Member)
ANEES BEGUM,HYDERABAD vs ACIT., CENTRAL CIRCLE-2(3), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SATHYANARAYANA KONDA,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
KONDA MURALIDHAR RAO,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SUREKHA KONDA,WARANGAL vs INCOME TAX OFFICER, WARD-1, WARANGAL
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
NU PHARMALOGICS PRIVATE LIMITED ,SECUNDERABAD vs INCOME TAX OFFICER, WARD-16(2), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
NU PHARMALOGICS PRIVATE LIMITED, HYDERABAD,HYDERABAD vs ITO, WARD-16(1), HYDERABAD, HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
