ITAT Hyderabad Bench
10,989 judgments
EBARA MACHINERY INDIA PRIVATE LIMITED,CHITTOOR vs DCIT., CIRCLE-1(1), TIRUPATI
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
RAGHULINGA REDDY THETTU,HYDERABAD vs ADIT( INT TAXN) - 2, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DY. COMMISSIONER OF INCOME TAX , CIRCLE-3(1), HYDERABAD vs SEW INFRASTRUCTURE LIMITED , HYDERABAD
DY.COMMISSIONER OF INCOME TAX, CIRCLE 2(2), HYDERBAD vs SEW INFRASTUCTURE LIMITED, HYDERABAD
DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD vs SEW INFRASTRUCTURE LIMITED, HYDERABAD
DY.COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), HYDERABAD vs SEW INFRASTRUCTURE LIMITED , HYDERABAD
DASAN INDIA PRIVATE LIMITED,VIJAYAWADA vs DCIT., CIRCLE -1(1), TIRUPATI
ITO., WARD -6(1), HYDERABAD vs SIDHI JEWELLERS, HYDERABAD
SHRI LALIET KUMAR, HON'BLE (Judicial Member), SHRI G. MANJUNATHA, HON'BLE (Accountant Member)
SIDHI JEWELLERS,HYDERABAD vs ITO., WARD-6(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON'BLE (Accountant Member)
SIDHI JEWELLERS,HYDERABAD vs ITO., WARD-6(1), HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON'BLE (Accountant Member)
ITO., WARD -6(1), HYDERABAD vs SIDHI JEWELLERS, HYDERABAD
SHRI LALIET KUMAR, HON’BLE (Judicial Member), SHRI G. MANJUNATHA, HON’BLE (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(4) ,HYDERABAD, HYDERABAD vs ANKAA REALTORS ,HYDERABAD, HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -3(4), HYDERABAD vs ANKAA REALTORS , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -3(4), HYDERABAD vs ANKAA REALTORS , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -3(4) , HYDERABAD vs ANKAA REALTORS , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(4), HYDERABAD vs ANKAA REALTORS, HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
ANKAA REALTORS,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
ANKAA REALTORS,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
ANKAA REALTORS,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE3-(4), HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
