ITAT Hyderabad Bench
10,989 judgments
HIMASAGAR KRISHNA MUTHAPPAGARI,TIRUPATI vs ITO., WARD-2(3), TIRUPATI
us.1. The Hon'ble Principal Commissioner of Income Tax, Tirupati is not justified in revising the Assessment Order for AY2016-17 passed by the Faceless Assessment Centre U/s 147 r.w.s 144B and ordering for Re- Assessment, both in Law, Facts of the case, Equity and Natural Justice.
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(2), BANGALORE vs GREENKO BUDHIL HYDRO POWER PRIVATE LIMITED, HYDERABAD,
Shri Vijay Pal Rao, Vice-President A N D Shri Manjunatha, G. (Accountant Member)
REGUS BUSINESS CENTRE HYDERABAD PRIVATE LIMITED,HYDERABAD vs INCOME TAX OFFICER, WARD-3(1), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SRI MARUTHI VIDYANIKETHAN,NALGONDA vs CIT (EXEMPTION), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
KOTHARI BIPIN MILAN,HYDERABAD vs ACIT, CENTRAL CIRCLE 2(3), HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
SANAH BEGUM,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD
INCOME TAX OFFICER, WARD-1, GUDUR vs SIREESHA POCHAREDDY, CHINTHAVARAM
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
NALLA DEVENDER REDDY,HYDERABAD vs INCOME TAX OFFICER., WARD-11(1), HYDERABAD
SHRI K.NARASIMHA CHARYT (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
KOTESWARA RAO MALLEBOYINA,ANDHRA PRADESH vs INCOME TAX OFFICER, WARD-2, ONGOLE
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SRIKAR PERALA,HYDERABAD vs INCOME TAX OFFICER, WARD-4(1), HYDERABAD
Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia (Accountant Member)
RAZIULLA SYED,HYDERABAD vs ITO (INT TAXN)-2, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
DCIT., CIRCLE 3(1), HYDERABAD vs ROHINI MINERALS PRIVATE LIMITED , HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
DCIT., CIRCLE 3(1), HYDERABAD vs ROHINI MINERALS PRIVATE LIMITED, HYDERABAD
Shri Manjunatha G. (Accountant Member), Shri K.Narasimha Chary (Judicial Member)
DCIT., CIRCLE 3(1), HYDERABAD vs ROHINI MINERALS PRIVATE LIMITED, HYDERABAD
ACIT., CIRCLE-5(1), HYDERABAD vs OCEAN SPARKLE LIMITED, HYDERABAD
Shri Vijay Pal Rao (Vice President), Shri Madhusudan Sawdia (Accountant Member)
NAGAJYOTHI MYNENI,HYDERABAD vs ADIT., (INT TAXN)-1, HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
INCOME TAX OFFICER, WARD-6(1), HYDERABAD vs HEMANTH KANTAMNENI, HYFDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
GUDDENNAGARI RAMAKRISHNA,KURNOOL vs ITO., WARD-1, KURNOOL
RAVI KUMAR POLIMETLA,KHAMMAM vs INCOME TAX OFFICER, WARD-1, KHAMMAM
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
