ITAT Hyderabad Bench
10,989 judgments
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2), HYDERABAD vs SAI PAVAN ESTATES PRIVATE LIMITED , HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2), HYDERABAD vs JAYASRI AGENCIES PRIVATE LIMITED , HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -3(2), HYDERABAD vs JAYASRI AGENCIES PRIVATE LIMITED , HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SAI PAVAN ESTATES PRIVATE LIMITED ,HYDERABAD vs ASSISTANT COMMIISIONER OF INCOME TAX,CENTRAL CIRCLE-3(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SAI ANUPAMA AGENCIES PVT LTD ,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX,CENNTRAL CIRCLE -3(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SAI KEERTI CONSTRUCTIONS PRIVATE LIMITED ,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2), HYDERABAD
GREATER GOLCONDA ESTATES PRIVATE LIMITED ,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -3(2), HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
JAYASRI AGENCIES PRIVATE LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2) , HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
VENKATRAMA SANJIVARAYA SARMA PERUBHOTLA,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -3(2) , HYDERABAD
SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
PRATHIBHA EDUCATIONAL WELFARE SOCIETY,CHITTOR vs ITO., EXEMPTION WARD, TIRUPATI
GYANCHAND NEMICHAND JAIN,SECUNDERABAD vs ACIT., CIRCLE-6(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MANJUNATHA G (Accountant Member)
GYANCHAND NEMICHAND JAIN,WEST MAREDPALLY, SECUNDERABAD vs ACIT., CIRCLE-6(1), HYDERABAD
SYED ZUBAIR PASHA,TANDUR vs ITO., WARD-1, VIKARABAD
SHRI MANJUNATHA G (Accountant Member), SHRI RAVISH SOOD (Judicial Member)
INDIAN SOCIAL SERVICE,WARANGAL vs ITO, EXEMPTION WARD-1(4), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
SANCHORE RENEWABLE PRIVATE LIMITED,HYDERABAD vs DCIT., CIRCLE-3(1), HYDERABAD
SHRI VIJAY PAL RAO (Vice President), SHRI MADHUSUDAN SAWDIA (Accountant Member)
ASHWIN KUMAR KILAMBI VENKATA,SECUNDERABAD vs ACIT, CENTRAL CIRCLE-1(4), HYDERABAD
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
DAEHA PLASTIC COMPOUND INDIA PRIVATE LIMITED,ANANTHAPUR vs DCIT., CIRCLE 1, KURNOOL
SHRI K.NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA, ACCOUNTANT MEMBER आ.अपी.सं / ITA No.879/Hyd/2024 (निर्धारण वर्ष / Assessment Year: 2020-21) Daeha Plastic Compound India Vs. Dy.Commissioner of Income Tax Private Limited Circle-1 Ananthapur Kurnool [PAN : AAGCD4480J] अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती द्वारा/Assessee by: Shri Vinay Jain, AR राजस्व द्वारा/Revenue by: Shri B.Bala Krishna, CIT-DR सुनवाई की तारीख/Date of hearing: 13/03/2025 घोषणा की तारीख/P
DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(2), HYDERABAD vs AMSRI BUILDERS, SECUNDERABAD
DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-1(2), HYDERABAD vs AMSRI BUILDERS , SECUNDERABAD
SHRI MANJUNATHA G. HON'BLE (Accountant Member), SHRI K. NARASIMHA CHARY HON'BLE (Judicial Member)
SWARNALATHA POLICE,HYDERABAD vs INCOME TAX OFFICER, WARD-4(3), HYDERABAD
SHRI K.NARASIMHA CHARYT (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)
