← All Benches

ITAT Hyderabad Bench

10,989 judgments

ACIT CENTRAL CIRCLE-3(2), HYDERABAD vs TRINITY INFRAVENTURES LIMITED, NEW DELHI

ITA 3/HYD/2022[2014-15]Status: Disposed19/3/2025AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

IMTIAZ FAROOQI ,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE-1(3), HYDERABAD

ITA 149/HYD/2022[2011-12]Status: Disposed19/3/2025AY 2011-12

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

IMTIAZ FAROOQI,HYDERABAD vs DEPUTY COMMISSIONER OF INCOME TAX ,CIRCLE-1(3) , HYDERABAD

ITA 148/HYD/2022[2010-11]Status: Disposed19/3/2025AY 2010-11

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

GREATER GOLCONDA ESTATES PRIVATE LIMITED ,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2), HYDERABAD

ITA 542/HYD/2021[2017-18]Status: Disposed19/3/2025AY 2017-18

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2) , HYDERABAD vs VENKATRAMA SANJIVARAYA SARMA PERUBHOTLA, HYDERABAD

ITA 327/HYD/2021[2016-17]Status: Disposed19/3/2025AY 2016-17

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOMNE TAX ,CENTRAL CIRCLE-3(2) , HYDERABAD vs GREATER GOLCONDA ESTATES PRIVATE LIMITED , HYDERABAD

ITA 326/HYD/2021[2016-17]Status: Disposed19/3/2025AY 2016-17

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2) , HYDERABAD vs SAI KEERTI CONSTRUCTIONS PRIVATE LIMITED , HYDERABAD

ITA 325/HYD/2021[2016-17]Status: Disposed19/3/2025AY 2016-17

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2), HYDERABAD vs SAI ANUPAMA AGENCIES PRIVATE LIMITED , HYDERABAD

ITA 324/HYD/2021[2016-17]Status: Disposed19/3/2025AY 2016-17

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2) , HYDERABAD vs PONNAPULA SANJEEVA PARTHASARTHY , HYDERABAD

ITA 323/HYD/2021[2014-15]Status: Disposed19/3/2025AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISATANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2), HYDERABAD vs INDIA TELECOM FINANCE CORPORATION LIMITED , HYDERABAD

ITA 322/HYD/2021[2014-15]Status: Disposed19/3/2025AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2) , HYDERABAD vs GREATER GOLCONDA ESTATES PRIVATE LIMITED , HYDERABAD

ITA 321/HYD/2021[2014-15]Status: Disposed19/3/2025AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2), HYDERABAD vs SAI PAVAN ESTATES PRIVATE LIMITED , HYDERABAD

ITA 320/HYD/2021[2014-15]Status: Disposed19/3/2025AY 2014-15

the learned CIT(A) learned CIT(A) deleted certain additions against which the Revenue preferred appeals, and confirmed certain additions against which the assessees preferred appeals.3. Inasmuch as many issues are common, as stated above, we deem it just and convenient to dispose of these appeals by way of this common order. Having heard the arguments and gone through the record, we find that in all the appeals filed by the assessees the learned CIT(A) confirmed the additions made by the le

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2) , HYDERABAD vs SAI KEERTI CONSTRUCTIONS PRIVATE LIMITED , HYDERABAD

ITA 319/HYD/2021[2014-15]Status: Disposed19/3/2025AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2) , HYDERABAD vs JAYASRI AGENCIES PRIVATE LIMITED , HYDERABAD

ITA 318/HYD/2021[2014-15]Status: Disposed19/3/2025AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2), HYDERABAD vs SAI ANUPAMA AGENCIES PRIVATE LIMITED , HYDERABAD

ITA 317/HYD/2021[2014-15]Status: Disposed19/3/2025AY 2014-15

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2), HYDERABAD vs SAI ANUPAMA AGENCIES PRIVATE LIMITED, HYDERABAD

ITA 316/HYD/2021[2012-13]Status: Disposed19/3/2025AY 2012-13

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2) , HYDERABAD vs GREATER GOLCONDA ESTATES PRIVATE LIMITED , HYDERABAD

ITA 315/HYD/2021[2012-13]Status: Disposed19/3/2025AY 2012-13

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2) , HYDERABAD vs SAI KEERTI CONSTRUCTIONS PRIVATE LIMITED , HYDERABAD

ITA 314/HYD/2021[2012-13]Status: Disposed19/3/2025AY 2012-13

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2) , HYDERABAD vs INDIA TELECOM FINANCE CORPORATION LIMITED, HYDERABAD

ITA 313/HYD/2021[2012-13]Status: Disposed19/3/2025AY 2012-13

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)

ASSISTANT COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE-3(2), HYDERABAD vs SAI PAVAN ESTATES PRIVATE LIMITED , HYDERABAD

ITA 312/HYD/2021[2016-17]Status: Disposed19/3/2025AY 2016-17

SHRI K. NARASIMHA CHARY (Judicial Member), SHRI MADHUSUDAN SAWDIA (Accountant Member)